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Madras High Court judgments, 1912

697 judgments · page 6 of 35

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High Courts06 Nov 1912

Punga Seethai Ammal Vs Punga Nachiyar Ammal and Others

Madras High Court · (1914) 1 LW 11 : (1914) 26 MLJ 10

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High Courts06 Nov 1912

Velayudam Pillai Vs Vaithialingam Pillai and Another

Madras High Court · 17 Ind. Cas. 619 : (1913) 24 MLJ 66

Transfer of Property Act, 1882 — Section 128
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High Courts05 Nov 1912

P. Venkatachelapathy Vs Sri Rajah Bommavara Satyanarayana Varaprasada Siva Row Naidu Bahadur, Zamindar Garu Minor under the Court of Wards by his Guardian as litem, The Collector of Kistna and Others

Madras High Court · (1914) ILR (Mad) 283

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High Courts05 Nov 1912

P. Venkatachelapathy Vs Sri Rajah Bommavara Satyanarayana Varaprasada Siva Row Naidu Bahadur, Miner under the Court of Wards and Others

Madras High Court · 25 Ind. Cas. 890

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High Courts01 Nov 1912

Karetti Brahmanaikudu Vs Kareti Mahalakshmi and Others

Madras High Court · 17 Ind. Cas. 487

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High Courts01 Nov 1912

Karchi Brahmanaikudu Vs Karchi Mahalakshmi and Others

Madras High Court · (1913) 24 MLJ 533

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High Courts01 Nov 1912

Narayana Rao and Others Vs The President of the Corporation of Madras

Madras High Court · 17 Ind. Cas. 945 : (1912) 23 MLJ 591(1)

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High Courts31 Oct 1912

Sawmi Chetty Vs The Corporation of Madras

Madras High Court · 18 Ind. Cas. 271 : (1912) 23 MLJ 591

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High Courts31 Oct 1912

Pichai Rowthan Vs Emperor

Madras High Court · 17 Ind. Cas. 569

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts29 Oct 1912

V.R.S. Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiar

Madras High Court · (1913) ILR (Mad) 325

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High Courts29 Oct 1912

Varagima Rama Somasundara Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiyar and Others

Madras High Court · 18 Ind. Cas. 49

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High Courts29 Oct 1912

Varagima Ramasomasundara Arulappa Naiker Vs V.R.R.M.S.T.M.R. Murugappal Chettiar and Others

Madras High Court · (1912) 23 MLJ 658

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High Courts29 Oct 1912

Sree Math Abhinavothanda Vidyaranya Bharathi Swami Vs Adoni Bheema Row and Others

Madras High Court · 18 Ind. Cas. 58 : (1913) 24 MLJ 358

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High Courts28 Oct 1912

Arunachellam Chetti and Others Vs Prabhayya Chetti and Another

Madras High Court · (1913) 25 MLJ 174

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High Courts28 Oct 1912

Arunachellam Chetty and Others Vs Prabhayya Chetty and Another

Madras High Court · 17 Ind. Cas. 580

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 22
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High Courts27 Oct 1912

A.S.P.L. Vr. Veerappa Chetty Vs Mudali and Others

Madras High Court · 24 Ind. Cas. 375 : (1914) 26 MLJ 373

Madras Estates Land Act, 1908 — Section 19
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High Courts25 Oct 1912

Seshagiri Aiyar and Another Vs Tirumalai Ambalam and Another and Sankarama Aiyar and Others Sankarama Iyer and Another Vs Seshagiri Aiyar and Others

Madras High Court · 17 Ind. Cas. 481

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High Courts25 Oct 1912

Koolappa Rowthar alias Syed Muhammad Rowther Vs M. Appu Asari and Others

Madras High Court · 17 Ind. Cas. 736

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High Courts24 Oct 1912

Chakkingal Tavazhi Tharavathil Kunhamma's Daughter, Naku Amma Vs Chakkingal Tavazhi Tharavathil Ragava Menon and Others C. Naku Amma Vs Chakkingal Komu Amma and Others Chakkingal Paru Amma and Others Vs Chakkingal Kummu Amma and Others

Madras High Court · 18 Ind. Cas. 1

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High Courts24 Oct 1912

In Re: Chabumian Sahib--Accused in C.C. No. 57 of 1912, on the File of the Sub-Magistrate, Vaniyambadi.

Madras High Court · 18 Ind. Cas. 269

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