COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 8 of 35
Vencatrama Aiyar Vs Rangasawmi Aiyangar and Others
Madras High Court · 17 Ind. Cas. 368
Ruddaraju Sooraparaju Vs Ruddaraju Narayana Raju and Others
Madras High Court · 17 Ind. Cas. 431
Sri Datla Venkata Suryanarayana Jagapati Raju Bahadur Garu and Another Vs Sri Raja Inuganti Venkataraja Gopala Surya Rao Bahadur Garu and Others
Madras High Court · 17 Ind. Cas. 933 : (1912) 23 MLJ 699
Dharani Mudali Vs Meenamba Bai Ammani
Madras High Court · 17 Ind. Cas. 617
Sri Datla Venkata Suryanarayana Jagapati Raju Bahadur Garu and Another Vs Sri Rajah Inuganti Venkataraja Gopala Surya Rao Bahadur Garu and Others
Madras High Court · 17 Ind. Cas. 940
S.T.P.L. Palaniappa Chettiar Vs T.R.M.A.R.R.M. Arunachella Chettiar and Others
Madras High Court · 17 Ind. Cas. 139 : (1912) 23 MLJ 595
Sree Rajah Venkatragayya Appa Row Bahadur Zemindar Garu Vs Murala Sriramulu and Others
Madras High Court · 17 Ind. Cas. 593
Veera Raghava Aiyangar and Others Vs Vellai Mooppai and Others
Madras High Court · 17 Ind. Cas. 704 : (1912) 23 MLJ 517
V. Balakrishnudu Vs Narayanasawmy Chetty
Madras High Court · (1914) ILR (Mad) 175 : 24 Ind. Cas. 852
T. Krishnan Nair and Eleven Ors. Vs T. Damodaran Nair and Thirteen Ors.
Madras High Court · (1915) ILR (Mad) 48 : (1915) ILR (Mad) 47
Thekkumkattil Krishnan Nair and Others Vs Thekkumkattil Damodaran Nair and Others
Madras High Court · 17 Ind. Cas. 769 : (1913) 24 MLJ 240
Vembu Iyer alias Ramanadha Iyer Vs Srinivasa Iyengar and Others
Madras High Court · 17 Ind. Cas. 609 : (1912) 23 MLJ 638
Thukku Goundan Vs Kuppauda Goundan and Another
Madras High Court · 17 Ind. Cas. 339
The Secretary of State For India In Council Vs Ambalavana Pandara Sannadhi Avurgal and Others Shanmuga Sundara Mudaliar and Others Vs Ambalavana Pandara Sannadhi
Madras High Court · 18 Ind. Cas. 294
Panikkarchatt Ukkajithanthavita Puthia Purajil Abdulla and Others Vs Panikkarath Ukkayithamtavita Puthia Purajil Mirthur
Madras High Court · 17 Ind. Cas. 429 : (1912) 23 MLJ 537
G. Paparayudu Vs G. Rattamma and Others
Madras High Court · (1914) ILR (Mad) 275
Garikipati Paparayudu Vs Garikipati Rattamma and Others
Madras High Court · 17 Ind. Cas. 508 : (1913) 24 MLJ 62
Katakool Natuvlapurayil Moidin Kutti Vs Pottarkular Koman Nair and Others
Madras High Court · 17 Ind. Cas. 605
Veerarayan styled Anujan Valiya Rajah of Pudiakovilagam and Others Vs Parakal Gopal Menon and Another
Madras High Court · 17 Ind. Cas. 623