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Madras High Court judgments, 1912

697 judgments · page 7 of 35

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High Courts24 Oct 1912

C. Naku Amma and Others Vs C. Raghava Menon and Others

Madras High Court · (1915) ILR (Mad) 79

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High Courts23 Oct 1912

Baggu Simmanna Vs Itragulu Chinnaya and Others

Madras High Court · 17 Ind. Cas. 375

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High Courts23 Oct 1912

Neelam Tirupatirayudu Naidu Garu and Others Vs Vinjamuri Lakshminarasamma

Madras High Court · (1915) ILR (Mad) 71 : 17 Ind. Cas. 597 : (1912) 23 MLJ 599

Trusts Act, 1882 — Section 20
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High Courts23 Oct 1912

M. Coopoosami Chetty Vs A.T. Duraisamy Chetty and Others

Madras High Court · 17 Ind. Cas. 527

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High Courts22 Oct 1912

Srinivasa Iyer and Others Vs Krishnaswamy Iyengar and Others

Madras High Court · 18 Ind. Cas. 274

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High Courts22 Oct 1912

Mothey Atcheyya Garu and Others Vs Vennavalli Seshagiri Rao

Madras High Court · 20 Ind. Cas. 844 : (1913) 25 MLJ 32

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High Courts22 Oct 1912

A. Thupran alias Kumaran Vs Haji Esa Sait's son, Mamad Kasim Sait, and Another

Madras High Court · 17 Ind. Cas. 433

Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
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High Courts21 Oct 1912

Kolandavelu Pillai Vs Armugatha Pillai and Others

Madras High Court · 18 Ind. Cas. 493

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High Courts21 Oct 1912

Allah Bakhsh Vs Ram Lal and Others

Madras High Court · 16 Ind. Cas. 865

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High Courts21 Oct 1912

T.V. Rajaram Rao Vs T.V. Tuljaram Rao

Madras High Court · 17 Ind. Cas. 43

Evidence Act, 1872 — Section 92
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High Courts21 Oct 1912

Periyathambi Gounden Vs Periya Gounden

Madras High Court · (1912) 23 MLJ 593

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High Courts18 Oct 1912

G.T. Gilmore Vs State of Travancore

Madras High Court · 17 Ind. Cas. 444 : (1912) 23 MLJ 605

Civil Procedure Code, 1908 (CPC) — Section 85, 87
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High Courts18 Oct 1912

Mandaram Narumayya Chetti and Another Vs Mandaram Tiruvangadathan Chetti and Another

Madras High Court · (1913) 24 MLJ 223

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High Courts18 Oct 1912

Moideen Kutti Vs Koman Nair and Others

Madras High Court · (1912) 23 MLJ 618

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High Courts18 Oct 1912

Mamabi and Others Vs Acharath Parakat--Maliga purazil Cheriye Kunhifappi Haji and Others

Madras High Court · (1915) ILR (Mad) 67 : 17 Ind. Cas. 337 : (1912) 23 MLJ 607

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High Courts18 Oct 1912

In Re: Narayana Padayachi

Madras High Court · (1914) ILR (Mad) 280 : 25 Ind. Cas. 1008

Forest Act, 1882 — Section 55
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High Courts17 Oct 1912

The Secretary of State for India in Council Vs Chinnapragada Bhanumurty and Kalipatnapu Sriramulu

Madras High Court · 17 Ind. Cas. 373

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High Courts17 Oct 1912

P.K. Govindan Nairand Others Vs P. Narayanan Nair and Others

Madras High Court · 17 Ind. Cas. 473 : (1912) 23 MLJ 706

Contract Act, 1872 — Section 201
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High Courts17 Oct 1912

The Secretary of State for India in Council Vs Chinnapragada Bhanamurthy and Kalipatna Sriramulu

Madras High Court · (1913) 24 MLJ 538

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High Courts17 Oct 1912

Venkatrama Aiyar Vs Rangasami Aiyangar and Others

Madras High Court · (1912) 23 MLJ 588

Transfer of Property Act, 1882 — Section 76(i)
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