High Courts15 Nov 1912
K. Hajee Abdul Lateef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · 44 Ind. Cas. 847
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 5 of 35
High Courts15 Nov 1912
R.M.A.R. Aruna Chella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · 17 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts14 Nov 1912
U. Kesavulu Naidu Vs Arithulai Ammal and Others
Madras High Court · (1913) ILR (Mad) 533
High Courts13 Nov 1912
Raja Kumara Venkata Perumal Raju Bahadurvaru Rajah of Karvetngar by guardian W.A. Vardachariar Vs Audikesavalu Reddi and Ors
Madras High Court · 17 Ind. Cas. 759 : (1912) 23 MLJ 675
High Courts13 Nov 1912
Randuparayil Kunhi Sou Vs Ablukandiyil Parkum Mulloli Chathu
Madras High Court · (1915) ILR (Mad) 86
High Courts13 Nov 1912
Ramakrishna Mallay Vs Baburaya alias Venkatesha Hegade and Others
Madras High Court · (1912) 23 MLJ 715
High Courts13 Nov 1912
Kanakammal Vs Ananthamathi Ammal and Others
Madras High Court · 25 Ind. Cas. 901
High Courts13 Nov 1912
Ramakrishna Mallay Vs Ramakrishna Mallay Baburaya Alias Venkatesha Hegade and Others
Madras High Court · 17 Ind. Cas. 947
High Courts13 Nov 1912
Randipurazil Kunhisow Karnavan and Manager of his tarwad Vs Alukandiyil Parkum Mulloli Chathu
Madras High Court · 17 Ind. Cas. 933 : (1912) 23 MLJ 695
Transfer of Property Act, 1882 — Section 108
High Courts13 Nov 1912
Ramakrishna Mallya Vs Baburaya alias Venkatesha hegade and Others
Madras High Court · (1912) 23 MLJ 715
High Courts12 Nov 1912
K. Sheik Meeran Sahib Vs C. Ratnavelu Mudali
Madras High Court · (1914) ILR (Mad) 181
High Courts12 Nov 1912
K. Sheik Meeran Saib Vs C. Ratnavelu Mudaly
Madras High Court · (1913) 25 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts12 Nov 1912
Sri Rajah Venkatanarasimha Appa Rao Bahadur Zamindar Garu (died) Vs Muppidi Subba Reddi and Others
Madras High Court · 20 Ind. Cas. 753 : (1913) 24 MLJ 655
Madras Estates Land Act, 1908 — Section 6
High Courts11 Nov 1912
Ramiah Chettiar Vs Rukmani Ammal and Others
Madras High Court · (1913) 24 MLJ 313
Transfer of Property Act, 1882 — Section 6(e)
High Courts11 Nov 1912
Ramiah Chettyar Vs Rukmani Ammal, Minor by his Brother and Guardian, Gilladi Krishnaswamy Chettyar
Madras High Court · 18 Ind. Cas. 138
High Courts11 Nov 1912
Narayana Aiyar and Another Vs Anai Aiyar alias Mahadeva Aiyar
Madras High Court · 17 Ind. Cas. 754 : (1912) 23 MLJ 649
High Courts07 Nov 1912
A.M. Chokalingam Mudaliar Vs G. Mahomed Sheriff Saheb and Others
Madras High Court · 17 Ind. Cas. 894
Contract Act, 1872 — Section 64
High Courts07 Nov 1912
A.M. Chokalinga Mudaliar Vs G. Mahomed Sheriff Saib and Others
Madras High Court · (1912) 23 MLJ 680
Contract Act, 1872 — Section 39
High Courts06 Nov 1912
P. Seethai Ammal Vs P. Nachiar Ammal and Others
Madras High Court · (1914) ILR (Mad) 286
High Courts06 Nov 1912
M.K. Subramania Iyer and Others Vs Muthulakshmiammal and Others
Madras High Court · 17 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 94