High Courts02 Dec 1912
Lodd Govindoss Vs Ramdoss Vishnudoss
Madras High Court · 17 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1)
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 3 of 35
High Courts01 Dec 1912
Kesavasami Aiyar Vs A.L.R.A.R.R.M. Narayana Chetty and Another
Madras High Court · (1913) 24 MLJ 228
High Courts29 Nov 1912
Ramasami Aiyar Vs Venkateswara Aiyar
Madras High Court · 19 Ind. Cas. 660 : (1913) 24 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 203, 517
High Courts29 Nov 1912
Sankara Rayamma Vs Andusmalli Venkatratnam and Others
Madras High Court · (1913) 24 MLJ 30
High Courts28 Nov 1912
The Secretary of State for India in Council Vs Penuraacha Venkatapatha Raju and Another
Madras High Court · (1912) 23 MLJ 746
High Courts28 Nov 1912
R.M.P.R.V. Vellayappa Chettiar and Others Vs S.R.M.S. Narayanan Chettyar
Madras High Court · 18 Ind. Cas. 81
High Courts28 Nov 1912
Vuppuluri Atchayya and Others, Voppuluri Atchayya and Vempati China Ramayya and Others Vs Kanchumarti Venkata Seetarama Chandra Rao
Madras High Court · 18 Ind. Cas. 555
High Courts28 Nov 1912
Sitamraju Ramabrahmam Vs M. Lakshmanna
Madras High Court · 20 Ind. Cas. 843 : (1913) 25 MLJ 33
High Courts27 Nov 1912
Lakshmi Ammal and Another Vs P. Thyagaraya Mudaliar and Others P. Thyagaraya Mudaliar and Others Vs Lakshmi Ammal and Others
Madras High Court · 18 Ind. Cas. 378
High Courts27 Nov 1912
In Re: Mogambara Pattan and Others
Madras High Court · 34 Ind. Cas. 305 : (1915) 28 MLJ 379
High Courts27 Nov 1912
K. Lakshmana Aiyar Vs Sankaramoorthy Pillayan and Others
Madras High Court · 18 Ind. Cas. 199
High Courts27 Nov 1912
Lakshma Ammal and Another Vs Tyagaraja Mudaliar and Others Tyagaraja Mudaliar and Others Vs Lakshma Ammal and Another
Madras High Court · (1913) 24 MLJ 450
High Courts27 Nov 1912
K. Lakshmana Iyer and Another Vs Sankaramurthi Pillay and Others
Madras High Court · 18 Ind. Cas. 199
Transfer of Property Act, 1882 — Section 55
High Courts26 Nov 1912
Srinivasa Ayyangar and Others Vs The Secretary of State Foe India and Others
Madras High Court · (1915) ILR (Mad) 92
High Courts26 Nov 1912
R. Ramana Reddi Vs R. Babu Reddi and Others
Madras High Court · (1914) ILR (Mad) 186
High Courts26 Nov 1912
Veeraraghava Aiyar and Others Vs K. Lakshmana Aiyar and Others
Madras High Court · 18 Ind. Cas. 247
High Courts26 Nov 1912
Srinivasa Aiyangar and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 41
Madras Revenue Recovery Act, 1864 — Section 59
High Courts26 Nov 1912
Rebala Ramana Reddi Vs Rebala Babu Reddi and Others
Madras High Court · (1913) 24 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 48