COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 2 of 35
Kurucha Gangu Naidu Vs Kovvuri Basava Reddy and Others Lingam Kristna Bhupati Deo Garu Vs Kovvuri Basava Reddy Garu and Others
Madras High Court · 18 Ind. Cas. 691
Kolathu Ayyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114
T.B.K. Visvanathaswamy Naicker Vs Kamu Ammal and Others
Madras High Court · (1913) 24 MLJ 271
Kolathu Aiyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114 : (1913) 24 MLJ 84
Raja Ram Vs Ram Boy and Others
Madras High Court · 18 Ind. Cas. 77 : (1913) 24 MLJ 75
Savala Cunniah Chetty Vs Thiruvengada Ramanujachariar and Others
Madras High Court · (1913) 24 MLJ 48
Sundara Reddiar Vs Subbiah Koundan and Others
Madras High Court · (1913) 24 MLJ 28
The Secretary of State for India in Council Vs Raghunatha Tathachariar
Madras High Court · (1915) ILR (Mad) 108
The Secretary of State for India in Council Vs Ragunatha Thathachariar
Madras High Court · 18 Ind. Cas. 41
The Secretary of State for India in Council Vs Raghunatha Thathachariar
Madras High Court · (1913) 24 MLJ 31
S. Devanai and Others Vs K. Ragunatha Row
Madras High Court · 18 Ind. Cas. 299
Meerangani Rowther Vs Karupathi Nagur Meera Lubbai Rowther and Others
Madras High Court · 18 Ind. Cas. 185
Devarayan Chetty Vs V.K.M. Mutturaman Chetty and Another
Madras High Court · (1914) ILR (Mad) 393
Marangami Rowthen Vs Karupati Nagur Meera Labbai Rowthen and Others
Madras High Court · (1913) 24 MLJ 258
Ramakrishna Chetty Vs Subraya Iyer and Others
Madras High Court · (1915) ILR (Mad) 101 : 18 Ind. Cas. 64
Ramakrishna Chetty Vs Subbaraya Aiyar and Another
Madras High Court · (1913) 24 MLJ 54
Kaliappa Gownden, Minor, by Next Friend, Mari Gownden Vs Deivasigamani Pillai and Another
Madras High Court · 18 Ind. Cas. 27
Lodd Govindoss Vs Ramdoss Vishnu Doss
Madras High Court · (1913) 24 MLJ 88