High Courts05 Jan 1912
Katil Sheik Ummar Saheb Vs Khazi Budan Khan Saheb
Madras High Court · (1914) ILR (Mad) 228 : 25 Ind. Cas. 898
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 35 of 35
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apath Sahaya Iyer alias Aiyavu Iyer
Madras High Court · (1912) 22 MLJ 257
Specific Relief Act, 1877 — Section 15(a)
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apathsahaya Iyer alias Aiyavaiyer
Madras High Court · (1912) 22 MLJ 257
Specific Relief Act, 1877 — Section 15
High Courts04 Jan 1912
In Re: Perumal Naicken
Madras High Court · 13 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Jan 1912
Muruga Chetty and Others Vs Rajasami and Others
Madras High Court · (1912) 22 MLJ 284
Appellate Side Rules of Practice — Rule 100(a)
High Courts03 Jan 1912
Narna Balayya Vs Rudravaram Venkatappa and Others
Madras High Court · 15 Ind. Cas. 221
Specific Relief Act, 1877 — Section 42
High Courts02 Jan 1912
Sri Raja Satrucheria Veerabhadra Raju Garu, alias Sivaskanda Raju Bahadur Garu and Another Vs Gauta Kumari Naidu and Others
Madras High Court · (1912) 22 MLJ 451
High Courts02 Jan 1912
Mandi Ghasi Vs Emperor
Madras High Court · 13 Ind. Cas. 781
Evidence Act, 1872 — Section 14, 15
High Courts02 Jan 1912
In Re: Gurusawmi Nadar and Others
Madras High Court · (1912) 22 MLJ 251
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jan 1912
Sri Raja Malaraju Lakshmi Venkayamma Row Bahadur Zamindar Garu Vs Gopesetti Narayanaswami Naidu Garu, Receiver
Madras High Court · (1912) 22 MLJ 253
High Courts02 Jan 1912
Emperor Vs Mushnooru Suryanarayana Murthy
Madras High Court · (1912) 22 MLJ 333
Penal Code, 1860 (IPC) — Section 299, 301
High Courts02 Jan 1912
The Public Prosecutor Vs Mushunooru Suryanarayana Moorty
Madras High Court · 13 Ind. Cas. 833
Penal Code, 1860 (IPC) — Section 299, 301
High Courts01 Jan 1912
G.G. Jeremiah Vs F.S. Vas
Madras High Court · (1912) 22 MLJ 73
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts01 Jan 1912
In Re: Subbiah Servai and Others
Madras High Court · 13 Ind. Cas. 278 : (1912) 22 MLJ 184
High Courts01 Jan 1912
In Re: Venkateswara Sastri
Madras High Court · (1912) ILR (Mad) 739 : (1912) 22 MLJ 114
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 293
High Courts01 Jan 1912
Chellammal Vs T.P. Krishnasawmy Iyer
Madras High Court · 13 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 47