High Courts19 Jan 1912
S. Venkataramana Iyer Vs Kittammal and Others
Madras High Court · 15 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 34 of 35
High Courts19 Jan 1912
S.K. Sanka Aiyar Vs S.K. Subbiah Iyer and Another
Madras High Court · 13 Ind. Cas. 642
High Courts19 Jan 1912
Seeni Ammal and Another Vs Angamuttu Nadar minor by next friend Sami Nadar and Another
Madras High Court · 13 Ind. Cas. 802
High Courts18 Jan 1912
Mottai Reddy alias Ramasami Reddy and Others Vs Thanappa Reddy (Died) and Others
Madras High Court · (1914) ILR (Mad) 385
High Courts18 Jan 1912
In Re: Kolli Appiah and Others
Madras High Court · 13 Ind. Cas. 832
Criminal Procedure Code, 1898 (CrPC) — Section 473
High Courts17 Jan 1912
Ponna Krishnavasudemudu and Another Vs Kouviriri Basuri Reddi
Madras High Court · 15 Ind. Cas. 188
High Courts17 Jan 1912
In Re: Narayanasami Naiker and Others
Madras High Court · (1913) ILR (Mad) 474 : (1912) 22 MLJ 357
Criminal Procedure Code, 1898 (CrPC) — Section 151
High Courts17 Jan 1912
Manika Mudeliar Vs Dewasi Kamani Pillai and Others
Madras High Court · 13 Ind. Cas. 595
High Courts17 Jan 1912
Narainasawmy Naicken and Another Vs Emperor
Madras High Court · 15 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151
High Courts16 Jan 1912
Pitchuvier and Others Vs Perumal Konan and Others
Madras High Court · 13 Ind. Cas. 651
Land Acquisition Act, 1894 — Section 30
High Courts16 Jan 1912
K. China Veerayya (Died) Vs R. Lakshminarasamma and Others
Madras High Court · (1914) ILR (Mad) 406
High Courts16 Jan 1912
Kommeneni Chinna Veerayya (died) Vs Kommeneni Lakshminarasimma and Others
Madras High Court · (1912) 22 MLJ 375
High Courts12 Jan 1912
V. Thiruvengadam Pillai by Agent V. Lachmiah Vs Doridla Subbiah and Another and B. Vencata Subbiah and Others
Madras High Court · 13 Ind. Cas. 659
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts10 Jan 1912
Challa Venkata Reddy and Another Vs Devabaktunni and Another
Madras High Court · 14 Ind. Cas. 65
High Courts08 Jan 1912
Venkattan alias Venkatachellam and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 655
High Courts08 Jan 1912
In Re: Gorle Kandungadu
Madras High Court · 13 Ind. Cas. 828
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts08 Jan 1912
Emperor Vs Andiasavaloo Naidoo
Madras High Court · 13 Ind. Cas. 832(1)
Madras City Municipal Act, 1904 — Section 262, 420
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apathsahaya Iyer alias Ayawaiyer
Madras High Court · (1914) ILR (Mad) 403