High Courts02 Feb 1912
Gudlavellaru Venkataratnam Vs Vellathambi Venkataratnam
Madras High Court · 15 Ind. Cas. 218
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 33 of 35
High Courts02 Feb 1912
In Re: Ganapathi Pillai and Others and Panchabakesa Iyer
Madras High Court · 15 Ind. Cas. 186
High Courts30 Jan 1912
Chalasamy Ramiah Vs Chalasammy Ramaswami
Madras High Court · 13 Ind. Cas. 903
Court Fees Act, 1870 — Section 7(5)
High Courts29 Jan 1912
Valliammai Achi by her agent Dorasawmy Pillay Vs Nataraja Pillay and Others
Madras High Court · 13 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts26 Jan 1912
In Re: Rangachariar and Another
Madras High Court · 15 Ind. Cas. 190
Limitation Act, 1963 — Article 142
High Courts25 Jan 1912
Ulagappa Chettiar Vs Peria Karuppan Chetty alias Vellachamy Chetty and Others
Madras High Court · 15 Ind. Cas. 195
High Courts24 Jan 1912
Savirimuthu Moopan and Others Vs Sattan Chinnappan Savari
Madras High Court · 15 Ind. Cas. 185
High Courts24 Jan 1912
Srinivasa Sundara Thathachariar Vs Krishnasamy Iyengar
Madras High Court · (1912) ILR (Mad) 354
High Courts24 Jan 1912
S. Krishnama Charlu and Another Vs S. Venkammah (By Guardian and Father) and R. Lakshmana Charlu
Madras High Court · (1913) ILR (Mad) 214
High Courts24 Jan 1912
Muthusawmi Chettyar Vs Subramanya Iyer and Others
Madras High Court · 14 Ind. Cas. 69
High Courts24 Jan 1912
Singanamala Krishnamacharlu and Another Vs Singanamala Venkatamma
Madras High Court · 15 Ind. Cas. 408
Succession Certificate Act, 1889 — Section 4
High Courts22 Jan 1912
Abdul Kadir Beari Vs Bagade Shiva Rao and Others Bagade Shiva Rao Vs Abdul Kadir Beari and Others
Madras High Court · 15 Ind. Cas. 377
Contract Act, 1872 — Section 16
High Courts22 Jan 1912
In Re: Rama Naicker
Madras High Court · 13 Ind. Cas. 471 : (1912) 22 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 304