COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 32 of 35
High Courts09 Feb 1912
Muthusawmi Pillay Vs Jafar Husain Khan Sahib and Another
Madras High Court · 14 Ind. Cas. 215
Madras Estates Land Act, 1908 — Section 3(2)
High Courts09 Feb 1912
Sivavadivelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · (1912) 22 MLJ 404
Limitation Act, 1887 — Article 44
High Courts09 Feb 1912
Amavasaya Chinna Krishna Reddy and Others Vs Marri Poliah of Chilamanur
Madras High Court · 15 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 447
High Courts09 Feb 1912
Sivavadevelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · 15 Ind. Cas. 365
Limitation Act, 1877 — Article 44
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakrishna Yachendra Bahadur, K.C.I.E., Panchahzar, Munsubdar, Raja of Venkatagiri Vs V. China Reddy and Others
Madras High Court · (1914) ILR (Mad) 408
High Courts08 Feb 1912
Subramania Pillai Vs Dakshnamurthi Mudaliar and Others
Madras High Court · 15 Ind. Cas. 193
High Courts08 Feb 1912
Kulandavelu Pedayachi Vs Kamatchi Ayengar
Madras High Court · 15 Ind. Cas. 388
High Courts08 Feb 1912
Vencatachellam Chettiar Vs Veerappen Ambalagaran and Another
Madras High Court · 14 Ind. Cas. 283
High Courts08 Feb 1912
Sivaprakasam and Others Vs Palaniappa Mudaliar
Madras High Court · (1912) 22 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakristna Yachendra Bahadur Varu, K.C.I.E., Rajah of Venkatagiri Vs Vemuru Chinta Reddi and Others
Madras High Court · (1912) 22 MLJ 447
High Courts08 Feb 1912
Gopisetti Narayanasawy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Bondada China Narsigadu
Madras High Court · 15 Ind. Cas. 359
High Courts08 Feb 1912
T. Seetharama Chettiar and Others Vs M. Kristna Row, the Devan Trustee of Ramnad Samastanam, (vacated the office), Rajah Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · 15 Ind. Cas. 406
High Courts06 Feb 1912
Vijayaraghava Reddi Vs Komarappa Reddi and Another
Madras High Court · (1912) 22 MLJ 409
High Courts06 Feb 1912
K. Kunhichekkan and Another Vs Lydia Arucanden
Madras High Court · 14 Ind. Cas. 480
High Courts02 Feb 1912
G. Perayya by his mother and next friend, Mahalakshmamma Vs Ahmad Abdul Rahiman Sait
Madras High Court · 25 Ind. Cas. 206 : (1914) 1 LW 612