High Courts01 Mar 1912
Nelliammal Vs Mooka Nadan alias Thangiah
Madras High Court · 14 Ind. Cas. 192
Divorce Act, 1869 — Section 10
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 30 of 35
High Courts01 Mar 1912
M. Subraya Iyer Vs Emperor
Madras High Court · 14 Ind. Cas. 199
Penal Code, 1860 (IPC) — Section 166Tamil Nadu District Municipalities Act, 1920 — Section 89
High Courts01 Mar 1912
Pattaikara Manakkal Kuppen Vs Chvorakkapatti Munde Kottil and Others
Madras High Court · 14 Ind. Cas. 168
High Courts01 Mar 1912
Pramathan Thuppan Nambudripad Vs Choorakkapatti Mindekottil Ittichiri Amma and Eleven Ors.
Madras High Court · (1914) ILR (Mad) 373
High Courts01 Mar 1912
Bapu alias Audimulam Pillai Vs Bapu alias Krishnayen
Madras High Court · (1916) ILR (Mad) 750 : (1912) 22 MLJ 419
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts01 Mar 1912
Vencatachellam Iyer Vs K.V. Subramanya Iyer
Madras High Court · 14 Ind. Cas. 144
High Courts29 Feb 1912
The Sessions Judge of Kistna Vs Gudru Subbamma
Madras High Court · 14 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts29 Feb 1912
In Re: Mr. G. Krishnasawmi Aiyar, a Vakil of the High Court
Madras High Court · (1912) 22 MLJ 276
Letters Patent Act, 1865 — Section 10
High Courts28 Feb 1912
Mutthaya Maniagaran Vs Lekku Reddiar and Others
Madras High Court · (1914) ILR (Mad) 412
High Courts28 Feb 1912
Seshagiri Row Vs Vajra Velayudam Pillai
Madras High Court · (1913) ILR (Mad) 482
High Courts28 Feb 1912
Muthaya Manigaran Vs Lakku Reddiar and Others
Madras High Court · 14 Ind. Cas. 255
Contract Act, 1872 — Section 55, 63
High Courts28 Feb 1912
Muthayamanigaran Vs Lakku Reddiar and Others
Madras High Court · (1912) 22 MLJ 413
Contract Act, 1872 — Section 63
High Courts28 Feb 1912
Anudala Subramiah Vs Kandasubba Reddi by Adoptive Mother and Next Friend, Lakshmamma and Others
Madras High Court · 14 Ind. Cas. 213
High Courts27 Feb 1912
S. Sundaram Iyer, Receiver and Manager, Palace Estate Vs Muthuganpatigal and Another
Madras High Court · 14 Ind. Cas. 184
Limitation Act, 1877 — Article 110, 116Madras Estates Land Act, 1908 — Section 210
High Courts27 Feb 1912
Busireddi Pedda Chinnakka Vs Busireddi Chinna Chumrekka
Madras High Court · 14 Ind. Cas. 120
High Courts27 Feb 1912
Andiappa Pillay by his Authorised Agent, Senthiavelu Pillay Vs Muthukumara Thevan and Another
Madras High Court · 14 Ind. Cas. 140
High Courts26 Feb 1912
Papala Narayansawmi Naidu and Others Vs Pensalani Kanniappa Naidu and Others
Madras High Court · 14 Ind. Cas. 261
Survey Manual, 1888 — Rule 64
High Courts26 Feb 1912
Papala Narayanasawmy Naidu and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 36