High Courts28 Mar 1912
The District Magistrate of Bellary Vs Obbava
Madras High Court · 16 Ind. Cas. 164
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 28 of 35
High Courts27 Mar 1912
Vedala Lakshminarasammah Chadyulu and Others Vs Pucha Lakshmammal and Others
Madras High Court · 14 Ind. Cas. 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts27 Mar 1912
Sreemut Devasikhamani Nata Raja Desikar Vs Muthian Chetty alias Peria Karupan Chetty
Madras High Court · 15 Ind. Cas. 24
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Section 28
High Courts26 Mar 1912
Addala Yerrivadu Vs The District Magistrate of Vizagapatam
Madras High Court · 14 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 304A
High Courts25 Mar 1912
Kamalathammal by Guardian Mysore Krishnamachariar Vs C.V. Srinivasachariar and Another
Madras High Court · 14 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts25 Mar 1912
Palliyil Chundethodiyil Karnavan and Manager Narayaniamma's son Krishna Nair Vs Kizhakke Vellat Kundu Nair
Madras High Court · 16 Ind. Cas. 109
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Mar 1912
Gorrijala Venkayya and Others Vs Pothigunta Laxmiah and Others
Madras High Court · 14 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55(6)
High Courts25 Mar 1912
Gorigala Venkayya and Others Vs Mugunta Lakshmiah and Others
Madras High Court · (1912) 22 MLJ 394
High Courts25 Mar 1912
Aiyagari Venkatramiah Vs Emperor
Madras High Court · 14 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 477A
High Courts25 Mar 1912
Rajam Chetty alias Subbaya Chetty Vs Edalapalli Authiammal
Madras High Court · 14 Ind. Cas. 303
Succession Certificate Act, 1889 — Section 7(3)
High Courts24 Mar 1912
Peruri Somanna and Others Vs Grandhi Manikam
Madras High Court · 14 Ind. Cas. 517
High Courts22 Mar 1912
Panchalapalli Pichi Reddy Vs The Secretary of State for India in Council and Others
Madras High Court · 70 Ind. Cas. 884
Madras Revenue Recovery Act, 1864 — Section 59
High Courts21 Mar 1912
Khatija Bi and Others Vs Babu Sahib and Others
Madras High Court · 14 Ind. Cas. 544
High Courts21 Mar 1912
Zamindar of Pachipenta Vs Maharajah of Jeypore
Madras High Court · (1912) 23 MLJ 97
Ganjam and Vizagapatam Rules — Rule 31
High Courts21 Mar 1912
V. Subba Row Vs Annathanarayana Aiyar and Others
Madras High Court · (1912) 23 MLJ 64
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Mar 1912
Potaraju Venkata Reddy Vs Emperor
Madras High Court · 14 Ind. Cas. 659 : (1912) 23 MLJ 39
Penal Code, 1860 (IPC) — Section 499
High Courts15 Mar 1912
K. Kochunny alias Mannaraghat Elaya Nair Vs P.C. Manavikrama Rajah Amyal
Madras High Court · 14 Ind. Cas. 318
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Mar 1912
Rangasawmi Iyengar Vs Rangasawmi Iyengar and Others
Madras High Court · 14 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Mar 1912
Krishnamal Vs Krishnaiyangar and Another
Madras High Court · (1912) 23 MLJ 50
Penal Code, 1860 (IPC) — Section 499
High Courts15 Mar 1912
In Re: Varayal Krishnan Nair
Madras High Court · 14 Ind. Cas. 319
Penal Code, 1860 (IPC) — Section 109, 379