High Courts16 Apr 1912
Vellaya Rowther and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 167
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 26 of 35
High Courts15 Apr 1912
In Re: Vuppalapu Virasawmy
Madras High Court · 14 Ind. Cas. 601
Penal Code, 1860 (IPC) — Section 369
High Courts15 Apr 1912
Sevathiyarudayan Vs Karuppudayan
Madras High Court · 14 Ind. Cas. 703
Madras Revenue Recovery Act, 1864 — Section 44
High Courts15 Apr 1912
Meenakshi Sundara Nachiar Vs Sa. Rm. Ct. Chidambaram Chetty and Others
Madras High Court · (1912) 23 MLJ 119
Transfer of Property Act, 1882 — Section 108
High Courts13 Apr 1912
Hyderman Kutti and Another Vs Syed Ali and Another
Madras High Court · (1912) 23 MLJ 244
High Courts12 Apr 1912
Balakrishna Pillay and Others Vs V. Mini Reddi and Others
Madras High Court · 14 Ind. Cas. 702
High Courts12 Apr 1912
V. Raman Nair Vs Meerannan alias Cheki Routhan
Madras High Court · 14 Ind. Cas. 571
High Courts12 Apr 1912
A.S. Kadar Rowther and Others Vs M.L. Vencatachellapathy Chetty
Madras High Court · 14 Ind. Cas. 573
High Courts11 Apr 1912
Velayudan Chetty Vs Alangaram Chetty and Others
Madras High Court · (1912) 23 MLJ 475
Transfer of Property Act, 1882 — Section 60
High Courts11 Apr 1912
Tachoor Poonkuzhi Illath Kesavan Unni, By his Guardian, Head Cleark of the The district Munsif's Court and Tachoor Poonkuzhi Illath Devaki Antherjanam Vs Nicholas and Others
Madras High Court · 15 Ind. Cas. 100
High Courts11 Apr 1912
Thachoor Poonkuzhi Illath Kesavan Unni by his guardian, Head Clerk of the District Munsif's Court, Manjeri Vs E.F. Nicholas and Others
Madras High Court · (1912) 23 MLJ 165
High Courts11 Apr 1912
Pasupuletti Venkamma Vs Shaik Hamid Minor by Next Friend Pier Sarn Bibee
Madras High Court · 14 Ind. Cas. 741
Evidence Act, 1872 — Section 73
High Courts10 Apr 1912
Karnam Narayanappa and Others Vs Tangatur Subbiah and Others
Madras High Court · 14 Ind. Cas. 585
High Courts10 Apr 1912
Solanalai Mudaliar Vs Vadamalai Muthiran
Madras High Court · 16 Ind. Cas. 96
Stamp Act, 1899 — Section 3(b)
High Courts10 Apr 1912
Solamalal Mudaliar Vs Vadamalal Muthiran
Madras High Court · (1912) 23 MLJ 273
Stamp Act, 1899 — Section 3(b)
High Courts04 Apr 1912
W.A. Beardsell and Co. (by their Agent, W.H.H. Johnstore) Vs Nilgiri Abdul Gunni Sahib and Another
Madras High Court · (1914) ILR (Mad) 107