COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 27 of 35
A.T.S. Deivanayagam Pillai Vs Muthukumarasawmy Pillai
Madras High Court · 14 Ind. Cas. 560
Aiyagari Narayanamurty Vs Dhalipala Venkataramayya
Madras High Court · 15 Ind. Cas. 229
W.A. Beardsell and Co. by their Agent, W.H.H. Johnstone Vs Nilagiri Abdul Gunni Saheb and Another
Madras High Court · 14 Ind. Cas. 593
Archakan Seshachelam Dikshitulu Vs Kallur Venkata Reddi
Madras High Court · 14 Ind. Cas. 329
Sivalinga Pillai and Others Vs Marutha Pillai and Others
Madras High Court · 14 Ind. Cas. 562
Peri Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Maharaja Dev Garu, minor, by guardian, the Collector of Ganjam
Madras High Court · (1913) 24 MLJ 290
A. Ramanathan Chettiar Vs Swaminatha Aiyar and Others
Madras High Court · (1912) 23 MLJ 278
Subramania Aiyar alias Pichu Aiyar Vs M. Subba Naidu (dead) and Anantha Krishna Naidu L.R.
Madras High Court · (1913) 25 MLJ 405
Velusami Tevar and Others Vs Arokya Udayan and Others
Madras High Court · 15 Ind. Cas. 119
Meda Vengamma of Gunkanapally Vs Mitta Chelamayya and Others
Madras High Court · (1913) ILR (Mad) 484 : (1912) 23 MLJ 168
Kuppier alias Venkatasubbier and Others Vs Kotta Chinnaramier and Another
Madras High Court · 16 Ind. Cas. 493
Soumia Narayana Iyengar Vs Alagirisawmy Iyenger
Madras High Court · 14 Ind. Cas. 580
Venkata Ragavulu Reddiar and Another Vs Baggiammal and Others
Madras High Court · 14 Ind. Cas. 550
Prakkateri Parkum Vatakakka Chettiatath Kandyil Kittooli and Others Vs Kumathi Vachi's and Others
Madras High Court · 14 Ind. Cas. 295
Venkata Raghavalu Reddiarl and Another Vs Baggiammal and Others
Madras High Court · (1912) 23 MLJ 54
P. Balakrishna Pillay and Others Vs M.P. Narayanasawmy Naidu and Another and The Official Assignee
Madras High Court · 17 Ind. Cas. 14
Venugopala Naidu and Four Ors. through their Guardian Vs A. Ramanadhan Chetty and Another
Madras High Court · (1914) ILR (Mad) 458
Venugopal Naidu and Others Vs A. Ramanadhan Chetty and Another
Madras High Court · (1912) 23 MLJ 61
Saminatha Iyer and Others Vs Marimuthu and Others
Madras High Court · 14 Ind. Cas. 689