High Courts14 Mar 1912
Sree Raja Venkata Rangaya and Others Vs Murela Venkaya and Others
Madras High Court · 14 Ind. Cas. 259
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 29 of 35
High Courts12 Mar 1912
Tiruvandhipuram Lakshmi Kumara Akkulu Nayanim Varu, Zemindar of Chittedu by his Gumashtah, Gudali Ramiah Vs Palleti Pedda Narayanappa Nayudu and Others
Madras High Court · 14 Ind. Cas. 563
High Courts12 Mar 1912
V. Venkatanarayana Pillai Vs V. Subbammal and Another
Madras High Court · (1912) 22 MLJ 395
High Courts12 Mar 1912
Zamindar of Chittedu Vs Pelleti Pedde Narayanappa Naidu and Others
Madras High Court · (1912) 23 MLJ 59
High Courts11 Mar 1912
Palampetiyan Nelukullathil Unni Moyan Vs Palampetiyan Nelukullathil Kattiyamma and Others
Madras High Court · 14 Ind. Cas. 259(1)
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Mar 1912
Sri Pusapati Viziarama Gajapatiraj Maharaja Manya Sultan Bahadur Maharaj of Vijianagaram by his Muktyar, G. Appayya Pantulu Vs Puvvala Kantayya and Another
Madras High Court · 14 Ind. Cas. 267
High Courts06 Mar 1912
Kattick Ramunni 1st Grade Pleader, District Court Vs Udayamangalath Mithale and Others
Madras High Court · 14 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 16(f)Legal Practitioners Act, 1879 — Section 28
High Courts06 Mar 1912
Netumprakkot Kumath Veetil Sankunni Menon Vs Nelumprokkotti Kumath Veetil Govinda Menon
Madras High Court · 14 Ind. Cas. 254
Limitation Act, 1963 — Article 145, 61, 81
High Courts06 Mar 1912
N.K. Sankunni Menon Vs N.K. Govinda Menon
Madras High Court · (1914) ILR (Mad) 381
High Courts06 Mar 1912
Subba Chariar Vs Muthuveeran Pillai and Others
Madras High Court · (1913) ILR (Mad) 533 : (1913) 24 MLJ 545
High Courts06 Mar 1912
Netumprakkot, Kunnath Veethil and Sankunni Menon Vs Netumprakkot Kunnath and Veethil Govinda Menon
Madras High Court · (1912) 22 MLJ 485
Limitation Act, 1963 — Article 81
High Courts06 Mar 1912
Panathil Parkum Mankoottil Chathkutty Nair Vs Kalath Chandu Kutti Nair and Others
Madras High Court · 15 Ind. Cas. 224
High Courts05 Mar 1912
G. Narayanasawmi Naidu, Receiver Vs Chintalapati Subbaraju, minor, by Mother and Guardian, Bangariah
Madras High Court · (1912) 22 MLJ 393
High Courts05 Mar 1912
P.V. Govinda Varier and Another Vs Paru Amma and Others
Madras High Court · 15 Ind. Cas. 360
High Courts04 Mar 1912
Peddupalli Mahalakshmi Vs Kovvurru Basivireddi Garu Bhumanchireddi
Madras High Court · 14 Ind. Cas. 182
High Courts02 Mar 1912
Puchalapalli Pichi Reddi Vs The Secretary of State for India in Council
Madras High Court · (1912) 03 MAD CK 0003
Madras Revenue Recovery Act, 1864 — Section 59