High Courts23 Feb 1912
Mangama Guruvappa Naicken Vs Rajama Naicken and Others
Madras High Court · 14 Ind. Cas. 148(1)
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 31 of 35
High Courts23 Feb 1912
R.M.A.R. Raman Chetty and Others Vs P. Nagarathna Naicker
Madras High Court · 15 Ind. Cas. 380
Transfer of Property Act, 1882 — Section 130
High Courts23 Feb 1912
The Maharaja of Vizayanagaram Vs Mahaswaram Ramabhadrayya and Another
Madras High Court · 15 Ind. Cas. 397
Madras Estates Land Act, 1908 — Section 6
High Courts23 Feb 1912
T.M. Ittithayeri Nambudri Vs P.C.K. Kanvastri Ithri Amma and Others
Madras High Court · 14 Ind. Cas. 284
High Courts22 Feb 1912
Medi Setti Pentayya Vs Pilli Venkata Reddi
Madras High Court · 14 Ind. Cas. 148
High Courts22 Feb 1912
C.V. Gangadara Sastri Vs The Deputy Collector of Madras
Madras High Court · (1912) 22 MLJ 379
Land Acquisition Act, 1894 — Section 11
High Courts20 Feb 1912
Arthanari Chettiar Vs Nagoji Rao and Another
Madras High Court · 14 Ind. Cas. 836
High Courts20 Feb 1912
Yelambal Achi Vs Govindasami Odayar
Madras High Court · 15 Ind. Cas. 370
Registration Act, 1908 — Section 20
High Courts20 Feb 1912
N. Rama Rao Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 103
High Courts19 Feb 1912
The Public Prosecutor Vs Bala Nagi Raddi and Others
Madras High Court · (1912) 22 MLJ 453
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 1912
Varid Sahayam Fernandez Vs Ranchordin Kheki and Others
Madras High Court · 15 Ind. Cas. 362
High Courts19 Feb 1912
Sri Janaganti China Venkata-Rajaum Garu Vs Kappojee Linganna and Others
Madras High Court · 15 Ind. Cas. 382
High Courts17 Feb 1912
Andiappa Pillai (By His Authorised Agent Senthivelu Pillai) Vs Muthukumara Thevan and Another
Madras High Court · (1913) ILR (Mad) 477
High Courts15 Feb 1912
The King-Emperor Vs Nilakanta alias Brahmachari and Others
Madras High Court · (1912) ILR (Mad) 247 : (1912) 22 MLJ 490
Criminal Law (Amendment) Act, 1908 — Section 6(6)Penal Code, 1860 (IPC) — Section 121
High Courts15 Feb 1912
Singaram Chettiar and Another Vs Kaliyana Sundaram Pillay
Madras High Court · 15 Ind. Cas. 383 : (1914) 1 LW 687
Transfer of Property Act, 1882 — Section 6
High Courts14 Feb 1912
C.P.L.M. Palaneappa Chetty and Another Vs Bullock Brothers and Co. Ltd.
Madras High Court · 14 Ind. Cas. 248
Contract Act, 1872 — Section 118
High Courts14 Feb 1912
The Honourable The Advocate General Vs Govindasawmi alias Kristna-Sawmy
Madras High Court · 15 Ind. Cas. 306
High Courts13 Feb 1912
Sri Rajah Prakasarayanim Garu and Others Vs Y.P. Venkata Rao
Madras High Court · (1915) ILR (Mad) 160