High Courts25 Nov 1912
Nellathuru Venkatarayacharlu and Another Vs Nedathuru Krishnama Charlu and Others
Madras High Court · (1913) 24 MLJ 697
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 4 of 35
High Courts25 Nov 1912
Ajapa Natesa Pandara Sannadhi Vs S.M.R.M. Ramalingam Pillai and Another
Madras High Court · 20 Ind. Cas. 767 : (1913) 24 MLJ 658
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Nov 1912
Veeraraghava Iyer and Others Vs K. Lakshmana Iyer and Others
Madras High Court · (1913) 25 MLJ 248
Contract Act, 1872 — Section 69
High Courts23 Nov 1912
The Secretary of State for India, In Council Vs Penumacha Venkatapatha Raju and Another
Madras High Court · 17 Ind. Cas. 953
Madras Revenue Recovery Act, 1864 — Section 58
High Courts22 Nov 1912
Vyapuri Koundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1913) 24 MLJ 26
High Courts22 Nov 1912
Vyapuri Goundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1914) ILR (Mad) 314
High Courts21 Nov 1912
The Public Prosecutor Vs Sadananda Patnaik
Madras High Court · 17 Ind. Cas. 786 : (1912) 23 MLJ 670
Penal Code, 1860 (IPC) — Section 161
High Courts19 Nov 1912
V. Adinarayana Vs P. Ramudu alias Ramaswamy and Others
Madras High Court · (1914) ILR (Mad) 304
High Courts19 Nov 1912
Villuri Adinarayana Vs Polimera Ramudu alias Ramaswamy and Others
Madras High Court · 17 Ind. Cas. 648 : (1913) 24 MLJ 17
High Courts18 Nov 1912
N.P.L.N.K.R. Kanniappan Chetti Vs P.R. Manikavasagam Chetti
Madras High Court · 17 Ind. Cas. 763 : (1912) 23 MLJ 677
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts18 Nov 1912
Rajagopala Pandarithar, represented by his next friend Anni Ammal Vs Muthukumara Chettiar
Madras High Court · (1912) 23 MLJ 676
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
Rajagopala Pandarithar, Represented By His Next Friend Anni Ammal Vs Muthu Kumara Chettiar
Madras High Court · 17 Ind. Cas. 762
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts18 Nov 1912
B. Ayyaparaju Vs The Secretary of State for India in Council
Madras High Court · 25 Ind. Cas. 894
Specific Relief Act, 1877 — Section 42
High Courts15 Nov 1912
R.M.A.R. Arunachella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · (1912) 23 MLJ 679
Civil Procedure Code, 1908 (CPC) — Section 16, 16(d)
High Courts15 Nov 1912
Ponga Maistry--Accused In C.C. No. 411 of 1910 On The File of The Taluk Magistrate of Gudalur Vs Emperor
Madras High Court · 18 Ind. Cas. 415
High Courts15 Nov 1912
K. Hajee Abdul Latheef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · (1918) ILR (Mad) 1178 : (1917) ILR (Mad) 1173
High Courts15 Nov 1912
Ponga Maistry Vs King Emperor
Madras High Court · (1913) 24 MLJ 186
Plantations Labour Act, 1951 — Section 24