COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 9 of 35
Guddati Reddi Obala Vs Ganapati Kandanna
Madras High Court · 17 Ind. Cas. 422 : (1912) 23 MLJ 493
Valli Ammal Vs The Corporation of Madras
Madras High Court · (1915) ILR (Mad) 41 : (1912) 23 MLJ 531
Kamala Bai Vs Bhagirathi Bai
Madras High Court · (1915) ILR (Mad) 45 : 16 Ind. Cas. 939
Draksharapu Appalaswami Vs A.C. La Rive and Others
Madras High Court · 16 Ind. Cas. 986
Khaji Syyad Hussain Saheb Vs Ediga Narasimhappa and Others
Madras High Court · 16 Ind. Cas. 962
Koligiri Venkatramarayanier and Others Vs Patibanda Basayya
Madras High Court · (1912) 23 MLJ 620
Khaji Sayyad Hussain Sahib Vs Edige Narasimhappa and Others
Madras High Court · (1912) 23 MLJ 539
Sundara Gurukkal Vs Subramania Archakar and Others
Madras High Court · 16 Ind. Cas. 960
Ethamukkala Konda Reddi and Another Vs Singampalli Venkata Subba Row and Others
Madras High Court · 18 Ind. Cas. 85
Krishna Aiyar and Others Vs Shamanna legal representative of the plaintiff by his guardian Vengalaxmi Ammal and Others
Madras High Court · 17 Ind. Cas. 497 : (1912) 23 MLJ 610
Thuppati Veera Chetti and Another Vs Rengacharlu and Another
Madras High Court · (1912) 23 MLJ 516
Thuppati Veeri Chetti and Others Vs Moluguvam Renganayakulu Aiyar and Another
Madras High Court · 17 Ind. Cas. 48
A. Raghava Aiyar and Another Vs Murugesa Mudali and Others Ganapathi Mudali and Others Vs Ragava Aiyar and Others
Madras High Court · 17 Ind. Cas. 97
G. Gopalakrishnam Razu (by Mother, Bangarayya) Vs S. Venkatanarasa Razu and Others
Madras High Court · (1914) ILR (Mad) 273
Srimat Ujjani Sadharma Simhasanandiswara Charappattadhyasksha Marulasidda Raja Desikendra Mahaswarmulu Vs Srimat Ujjani Sadharma Simhasanandeswara Charapattadhyasksha Siddalinga Raja Desikendra Mahaswarmulu, by His Agent Chennabasappa
Madras High Court · 17 Ind. Cas. 16
Subramaniam Chetti and Others Vs Doraisinga Tevar and Others
Madras High Court · (1913) 24 MLJ 49
Sivini Appalanarasimhulu and Another Vs Murada Sanyasi and Others
Madras High Court · 17 Ind. Cas. 120
Govindappa Vs Hanumanthappa
Madras High Court · (1915) ILR (Mad) 36 : 17 Ind. Cas. 420 : (1912) 23 MLJ 513