High Courts24 Sept 1912
Mohideen Imbrahim Vs Mahomed Mura Levai through his agent Mahomed Mira Sahib
Madras High Court · 17 Ind. Cas. 437 : (1912) 23 MLJ 487
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 11 of 35
High Courts24 Sept 1912
Armugha Mudeliar Vs Yagamba Bai Ammani and Others
Madras High Court · 17 Ind. Cas. 323
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts24 Sept 1912
Ravinuthala Venkatappiah Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 895
High Courts23 Sept 1912
Mutta Venkatachalapathy (Died) and Others Vs Rao Sahib Pyinda Venkatachalapathy Garu and Others Rao Sahib Pyinda Venkatachalapathy Garu and Others Vs Mutta Venkatachalapathy (died) and Others
Madras High Court · 17 Ind. Cas. 987
Contract Act, 1872 — Section 85
High Courts23 Sept 1912
Muthe Venkatachellepati and Others Vs Row Sahib Pyinda Venkatachellapathygaru and Others
Madras High Court · (1912) 23 MLJ 652
Contract Act, 1872 — Section 65
High Courts23 Sept 1912
Gopala Iyengar Vs Venkatakrishna Iyengar and Others
Madras High Court · 17 Ind. Cas. 748
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Sept 1912
Narayanasamy Thevar Vs Aiyasamy Iyengar
Madras High Court · (1913) 24 MLJ 184
High Courts18 Sept 1912
In Re: Manjeshwar Padmanabha Batta and Another
Madras High Court · 17 Ind. Cas. 400
High Courts18 Sept 1912
The Sessions Judge of Coimbatore Vs Immudi Kumara Kangaya and Others
Madras High Court · (1913) ILR (Mad) 321 : 17 Ind. Cas. 410 : (1912) 23 MLJ 368
Criminal Procedure Code, 1898 (CrPC) — Section 208
High Courts17 Sept 1912
Gollapudi Venkatakrishnama Chetti and Another Vs Lakshmi Narasimham and Others
Madras High Court · 17 Ind. Cas. 393(1)
Provincial Insolvency Act, 1920 — Section 24
High Courts17 Sept 1912
Thekkumthatathil Kelukutti Vs Emperor
Madras High Court · 17 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 300
High Courts17 Sept 1912
Purushotama Das Pragji Sait and Others Vs Jeta Bhai Nagji Sait and Another
Madras High Court · 17 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
Giles Seddon Vs The Deputy Collector of Madras
Madras High Court · 17 Ind. Cas. 117
Land Acquisition Act, 1894 — Section 49
High Courts16 Sept 1912
Bhagavatula Subramanya Sastri and Others Vs Bhagavatula Lakshminara Simham
Madras High Court · 16 Ind. Cas. 893
High Courts16 Sept 1912
Syed Gaffur Saheb and Others Vs Syed Moosa Saheb and Another
Madras High Court · 17 Ind. Cas. 124
High Courts16 Sept 1912
Karray Mangiah Chetty Vs Kanachi Ramiah Chetty and Others
Madras High Court · 17 Ind. Cas. 164
High Courts16 Sept 1912
In Re: Kollipara Venkamma
Madras High Court · 17 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
In re: Kollipara Veakamma
Madras High Court · (1912) 23 MLJ 381
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Sept 1912
Sallijib Kotakal Manakal Neelakandan Nambudri and Others Vs Sallyil Kottakat Manakal, Karnavan and Manager Narayanan Nambudri and Others
Madras High Court · 17 Ind. Cas. 128