High Courts12 Sept 1912
Kanumoory Niladri Razu Vs Kasa Subbiah and Others
Madras High Court · 17 Ind. Cas. 278
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 12 of 35
High Courts11 Sept 1912
In Re: B. Runga Rao
Madras High Court · (1912) 23 MLJ 371
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts11 Sept 1912
B. Ranga Row Vs Emperor
Madras High Court · 16 Ind. Cas. 518
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts11 Sept 1912
Basaveswaraswami, by Dharmakartha Aspalli Panchappa and Havaligi Hussain Saheb Vs The Bellary Municipal Council and The Secretary of State for India In Council
Madras High Court · 17 Ind. Cas. 158
High Courts11 Sept 1912
Basaweswaraswami by Dharmakartha A. Panchappa and Another Vs The Bellary Municipal Council and The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 6
High Courts11 Sept 1912
Basaweswara Swami Vs The Bellary Municipal Council and the Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 6 : (1912) 23 MLJ 479
High Courts11 Sept 1912
Veluthemana alias Pallikat alias Cheerakushi Illoth, karnavan and Manager Ashtamurti Nambudri Vs Kappat Palampadiyan Koyamu's Daughter, Pathuma and Others
Madras High Court · 17 Ind. Cas. 131
Malabar Compensation for Tenants Improvements Act, 1899 — Section 15
High Courts11 Sept 1912
Ponnaya Tirumalai Vandaya Thevar and Others Vs Kandasami Vendaya Thevar and Others
Madras High Court · 17 Ind. Cas. 136
Limitation Act, 1928 — Article 141
High Courts11 Sept 1912
Ambuja Ammal Vs Appadurai Mudali and Others
Madras High Court · 30 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Sept 1912
Ramanathan Chettyar and Others Vs Ragavendra Row and Others
Madras High Court · 16 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts10 Sept 1912
Immudipattam Vijaya Gandipa Nachimuthu Ovala Kondama Naicker Vs S. Annasawmy Aiyar
Madras High Court · 17 Ind. Cas. 106
High Courts10 Sept 1912
Avathani Muthukrishnier Vs Sankaralingam Pillai
Madras High Court · (1913) ILR (Mad) 229 : (1913) 24 MLJ 135
Contract Act, 1872 — Section 74
High Courts09 Sept 1912
Sankararama Aiyar Vs R. Padmanabha Aiyar
Madras High Court · (1912) 23 MLJ 373
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts09 Sept 1912
Sankararama Iyer Vs R. Padmanabha Iyer
Madras High Court · (1915) ILR (Mad) 25
High Courts09 Sept 1912
Bommidi Bayyan Naidu Vs Bommidi Suryanarayana, minor by guardian Bommidi Ammanna
Madras High Court · (1912) 23 MLJ 543
High Courts09 Sept 1912
Sankarama Aiyar Vs R. Padmanabha Aiyar
Madras High Court · 17 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Section 24Presidency Small Cause Courts Act, 1882 — Section 27Provincial Small Cause Courts Act, 1887 — Section 33
High Courts09 Sept 1912
Bommidi Bayyan Naidu Vs Bommidi Suryanarayana by Guardian Bommidi Ammanna
Madras High Court · 17 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 Sept 1912
K. Subramanya Aiyar Vs S. Subba Iyer and Others
Madras High Court · 16 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts06 Sept 1912
The Public Prosecutor Vs Arumugam Chetty
Madras High Court · 17 Ind. Cas. 64
Penal Code, 1860 (IPC) — Section 193