High Courts02 Oct 1912
S. Appalanarasimhulu and Another Vs M. Sanyasi and Others
Madras High Court · (1915) ILR (Mad) 33
COURT ARCHIVE
Madras High Court judgments, 1912
697 judgments · page 10 of 35
High Courts02 Oct 1912
Munni Reddi and Another Vs K. Venkata Raw
Madras High Court · (1914) ILR (Mad) 238
High Courts02 Oct 1912
Guntupalli Ramanna and Others Vs Guntupalli Annamma and Others
Madras High Court · (1913) 24 MLJ 183
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts02 Oct 1912
Munireddi and Marwadi Motiram Vs K. Venkata Rao
Madras High Court · 17 Ind. Cas. 544 : (1912) 23 MLJ 447
Legal Practitioners Act, 1879 — Section 13Transfer of Property Act, 1882 — Section 3
High Courts02 Oct 1912
T. Kamal Kutty and Others Vs Udayavarma Raja Valia Raja of Chirakkal
Madras High Court · (1913) ILR (Mad) 275 : 17 Ind. Cas. 65 : (1912) 23 MLJ 499
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts01 Oct 1912
Krishna Doss Paramananda Doss Vs Frederick William Emery and Another
Madras High Court · 17 Ind. Cas. 93
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts01 Oct 1912
Rathna Mudali Vs Perumal Reddy and Others
Madras High Court · (1915) ILR (Mad) 310 : 17 Ind. Cas. 837 : (1912) 23 MLJ 576
Transfer of Property Act, 1882 — Section 91
High Courts30 Sept 1912
P.V. Muhtu Amma and Others Vs P.V. Gopalan and Twenty-Two Ors.
Madras High Court · (1914) ILR (Mad) 593 : (1913) ILR (Mad) 593
High Courts30 Sept 1912
Itticheri Edathis Samantham Othenan Nambiar Ayothia Raman Kaimal Vs T.V. Ananda Pisharoti and Others Thekkevittil Ananda Pisharoti Vs Ettisheri Edathil Samanthan and Others
Madras High Court · 17 Ind. Cas. 179
High Courts30 Sept 1912
Payyam Vellathumkara Mathu Amma and Others Vs Payvam Vellathumkara Gopalan alias Ryru Nambiar and Others
Madras High Court · (1912) 23 MLJ 496
High Courts30 Sept 1912
The Madras and Southern Mahratta Railway Co., Ltd., Madras Vs Bhimappa and Another
Madras High Court · 17 Ind. Cas. 419 : (1912) 23 MLJ 511
Railways Act, 1890 — Section 75
High Courts30 Sept 1912
Payyam Vellathumkara Muthu Amma and Others Vs Payyam Vellathumkara Gopalan alias Ryru Nambiyar and Others
Madras High Court · 16 Ind. Cas. 895(1)
High Courts27 Sept 1912
Mulpuru Lakshmayya and Others Vs Sri Rajah Varadaraja Apparow Bahadur Zemindar Garu
Madras High Court · 17 Ind. Cas. 353
Madras Estates Land Act, 1908 — Section 185
High Courts27 Sept 1912
Mulpuru Lakshmayya and Others Vs Sir Rajah Varadaraia Apparow Bahadur Zamindar Garu.
Madras High Court · (1913) ILR (Mad) 168 : (1912) 23 MLJ 624
Madras Estates Land Act, 1908 — Section 185
High Courts26 Sept 1912
Sri Sri Nadaduru Raiaguru Satagopala Charlu Vs Satrughna Behara and Another
Madras High Court · 17 Ind. Cas. 75 : (1912) 23 MLJ 445
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts26 Sept 1912
T. Seetharama Chetty Vs P. Seshiah Chetty and Others
Madras High Court · 17 Ind. Cas. 417
Transfer of Property Act, 1882 — Section 130
High Courts25 Sept 1912
Kodi Venykatappa Row Vs Barnala Sury Anarayana and Others
Madras High Court · 17 Ind. Cas. 442
Court Fees Act, 1870 — Section 7(9)
High Courts25 Sept 1912
B.M. Venkatappa Nayanivaru Vs Rami Reddi and Others
Madras High Court · 17 Ind. Cas. 39