High Courts15 Sept 1896
Ratnagiri Pillai Vs Syed Vava Ravuthan
Madras High Court · (1896) ILR (Mad) 477
Presidency Small Cause Courts Act, 1882 — Section 16
COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 5 of 8
High Courts14 Sept 1896
Queen-Empress Vs Abdul Kadar Sheriff Saheb
Madras High Court · (1897) ILR (Mad) 8
Criminal Procedure Code, 1898 (CrPC) — Section 195(b)
High Courts11 Sept 1896
Queen-Empress Vs Subramanian and Others
Madras High Court · (1897) ILR (Mad) 1
Madras Local Boards Act, 1884 — Section 100, 98
High Courts07 Sept 1896
Chinna Krishna Reddi Vs Dorasami Reddi and Another
Madras High Court · (1897) ILR (Mad) 19
High Courts04 Sept 1896
Queen-Empress Vs Duma Baidya and Others
Madras High Court · (1896) ILR (Mad) 483
Penal Code, 1860 (IPC) — Section 323
High Courts26 Aug 1896
Venganayyan and Others Vs Ramasami Ayyan
Madras High Court · (1896) ILR (Mad) 422
High Courts25 Aug 1896
Sankaran Vs Raman Kutti and Others
Madras High Court · (1897) ILR (Mad) 152
Specific Relief Act, 1877 — Section 42
High Courts25 Aug 1896
Queen-Empress Vs Saminadha Pillai and Another
Madras High Court · (1896) ILR (Mad) 464
Penal Code, 1860 (IPC) — Section 188, 290
High Courts24 Aug 1896
Zamindar of Vallur and Gudur Vs Adinarayudu
Madras High Court · (1896) ILR (Mad) 445
High Courts13 Aug 1896
Chockalingam Pillai and Others Vs Mayandi Chettiar
Madras High Court · (1896) ILR (Mad) 485
High Courts12 Aug 1896
Queen-Empress Vs Raru Nayar and Others
Madras High Court · (1896) ILR (Mad) 482
High Courts10 Aug 1896
Davis Vs Cundasami Mudali
Madras High Court · (1896) ILR (Mad) 398
Contract Act, 1872 — Section 63
High Courts10 Aug 1896
Simon and Others Vs Hakim Mohamed Sheriff
Madras High Court · (1896) ILR (Mad) 368
High Courts04 Aug 1896
Kaliyanaramayyar Vs Mustak Shah Saheb
Madras High Court · (1896) ILR (Mad) 395
High Courts03 Aug 1896
Queen-Empress Vs Virasami
Madras High Court · (1896) ILR (Mad) 375
Criminal Procedure Code, 1898 (CrPC) — Section 477Penal Code, 1860 (IPC) — Section 193