High Courts30 Jul 1896
Rangayya Appa Rau Vs Narasimha Appa Rau
Madras High Court · (1896) ILR (Mad) 416
COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 6 of 8
High Courts30 Jul 1896
Udayana Pillai Vs Senthivelu Pillai and Another
Madras High Court · (1896) ILR (Mad) 411
High Courts24 Jul 1896
Appasami Nayakan Vs Varachari and Another
Madras High Court · (1896) ILR (Mad) 419
High Courts23 Jul 1896
Queen-Empress Vs Vasudevayya
Madras High Court · (1896) ILR (Mad) 355 : (1896) ILR (Mad) 354
Criminal Procedure Code, 1898 (CrPC) — Section 419
High Courts23 Jul 1896
Queen-Empress Vs Pukot Kotu and Others
Madras High Court · (1896) ILR (Mad) 349
Penal Code, 1860 (IPC) — Section 99
High Courts17 Jul 1896
Kunhi Chandu Nambiar Vs Kunkan Nambiar and Others
Madras High Court · (1896) ILR (Mad) 384
High Courts15 Jul 1896
Ramamirtha Ayyan Vs Gopala Ayyan
Madras High Court · (1896) ILR (Mad) 433
Transfer of Property Act, 1882 — Section 123
High Courts14 Jul 1896
Anantha Bhatta Vs Holeya Deyyu and Another
Madras High Court · (1896) ILR (Mad) 437
High Courts09 Jul 1896
Alagappa Mudaliar Vs Sivaramasundara Mudaliar and Others
Madras High Court · (1896) ILR (Mad) 211
High Courts08 Jul 1896
Chinnatambi Gounden Vs Chinnana Gounden
Madras High Court · (1896) ILR (Mad) 391
High Courts30 Apr 1896
Fischer Vs Secretary of State for India in Council Orr and Another Vs Fischer
Madras High Court · (1896) ILR (Mad) 292
Specific Relief Act, 1877 — Section 42
High Courts29 Apr 1896
Volkart and Others Vs Sabju Saheb and Others
Madras High Court · (1896) ILR (Mad) 304
High Courts23 Apr 1896
Tirumalaswami Ayyangar Vs Tirumalai Goundan and Another
Madras High Court · (1896) ILR (Mad) 324
High Courts23 Apr 1896
Kollipara Pullamma Vs Maddula Tatayya and Others
Madras High Court · (1896) ILR (Mad) 340
Limitation Act, 1963 — Section 20
High Courts21 Apr 1896
Mullapudi Balakrishnayya Vs Venkatanarasimha Appa Rau
Madras High Court · (1896) ILR (Mad) 329
Presidency Small Cause Courts Act, 1882 — Article 13
High Courts20 Apr 1896
Arunachella Chetti Vs Sithayi Ammal and Another
Madras High Court · (1896) ILR (Mad) 327
Transfer of Property Act, 1882 — Section 72
High Courts16 Apr 1896
Rev. Father Caussavel Vs Rev. Saurez
Madras High Court · (1896) ILR (Mad) 273
Christian Marriage Act, 1872 — Section 13, 5, 68, 70, 73