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Madras High Court judgments, 1896

155 judgments · page 4 of 8

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High Courts09 Oct 1896

Singa Reddi Obala Reddi Vs Madava Rau

Madras High Court · (1897) ILR (Mad) 360

Civil Procedure Code, 1908 (CPC) — Section 32, 45
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High Courts07 Oct 1896

Srinivasaragava Ayyangar and Another Vs Muttusami Padayachi and Another

Madras High Court · (1897) ILR (Mad) 6

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High Courts06 Oct 1896

Somyajulu Vs Surayya and Another

Madras High Court · (1897) 7 MLJ 81

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High Courts02 Oct 1896

Khadar Hussain Vs Muhammad Hussain Sahib and Another

Madras High Court · (1897) 7 MLJ 52

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High Courts02 Oct 1896

Kadar Hussain Vs Hussain Saheb and Others

Madras High Court · (1897) ILR (Mad) 118

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High Courts01 Oct 1896

Queen-Empress Vs Karuppa Udayan and Others

Madras High Court · (1897) ILR (Mad) 87

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High Courts30 Sept 1896

Queen-Empress Vs Paul and Others

Madras High Court · (1897) ILR (Mad) 12

Christian Marriage Act, 1872 — Section 68
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High Courts29 Sept 1896

Kuppu Nayudu Vs Venkatakrishna Reddi

Madras High Court · (1897) ILR (Mad) 82

Civil Procedure Code, 1908 (CPC) — Section 43Transfer of Property Act, 1882 — Section 85
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High Courts29 Sept 1896

Muthu Vijia Raghunatha Ramachandra Vacha Mahali Thurai Vs Venkatachallam Chetti and Others

Madras High Court · (1897) ILR (Mad) 35

Transfer of Property Act, 1882 — Section 86
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High Courts29 Sept 1896

Queen-Empress Vs Kutti Ali

Madras High Court · (1897) ILR (Mad) 16

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High Courts28 Sept 1896

Saminatha Ayyan Vs Mangalathammal

Madras High Court · (1897) ILR (Mad) 29

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High Courts27 Sept 1896

Chinnasami Aiyangar Vs Kuppusami Aiyangar

Madras High Court · (1897) 7 MLJ 50

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High Courts21 Sept 1896

Allapichai Ravuthar Vs Mohidin Bibi

Madras High Court · (1897) ILR (Mad) 3

Criminal Procedure Code, 1898 (CrPC) — Section 316, 488
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High Courts18 Sept 1896

Venkatasubbaraya Chetti and Another Vs Zamindar of Karvetinagar

Madras High Court · (1897) ILR (Mad) 159

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High Courts18 Sept 1896

Sheshama Nayani Vs District Forest Settlement Officer of North Arcot for the Secretary of State for India

Madras High Court · (1897) 7 MLJ 83

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High Courts18 Sept 1896

Kanakammal and Others Vs Rangachariar and Another

Madras High Court · (1897) ILR (Mad) 25

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High Courts16 Sept 1896

Subbaraya Pillai Vs Vaithilingam

Madras High Court · (1897) ILR (Mad) 91

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High Courts16 Sept 1896

Pattabhiramayya Naidu and Others Vs Ramayya Naidu and Another

Madras High Court · (1897) ILR (Mad) 23

Limitation Act, 1908 — Article 61, Schedule 2
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High Courts15 Sept 1896

Payyath Nanu Menon Vs Thiruthipalli Raman Menon and Others

Madras High Court · (1897) ILR (Mad) 51

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High Courts15 Sept 1896

Ragavendra Ayyar Vs Karuppa Goundan and Others

Madras High Court · (1897) ILR (Mad) 33

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