COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 3 of 8
High Courts30 Oct 1896
Queen-Empress Vs Ramalingam and Others
Madras High Court · (1897) ILR (Mad) 445
High Courts29 Oct 1896
Queen-Empress Vs Seshadri Ayyangar
Madras High Court · (1897) ILR (Mad) 383
Criminal Procedure Code, 1898 (CrPC) — Section 487
High Courts29 Oct 1896
Queen -Empress Vs Tiruchittambala Pathan
Madras High Court · (1898) ILR (Mad) 78
Penal Code, 1860 (IPC) — Section 183
High Courts29 Oct 1896
Queen-Empress Vs Nanjunda Rau
Madras High Court · (1897) ILR (Mad) 79
Penal Code, 1860 (IPC) — Section 211
High Courts28 Oct 1896
Chinnasami Pillai Vs Karuppa Udayan and Others
Madras High Court · (1898) ILR (Mad) 234
Civil Procedure Code, 1908 (CPC) — Section 2Suits Valuation Act, 1887 — Section 8
High Courts26 Oct 1896
Nanjunda Rao Vs Queen-Empress
Madras High Court · (1897) 7 MLJ 16
Penal Code, 1860 (IPC) — Section 211
High Courts26 Oct 1896
Seshammal Vs Munisami Mudali
Madras High Court · (1897) ILR (Mad) 358 : (1897) 7 MLJ 140
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts26 Oct 1896
Imbichi Mamad Vs Manavikramasamathripad and Others
Madras High Court · (1897) 7 MLJ 211
High Courts22 Oct 1896
Narayanamma Vs Kamakshamma
Madras High Court · (1897) ILR (Mad) 21
Tamil Nadu Village Courts Act, 1888 — Section 13
High Courts20 Oct 1896
Venkiti Nayak and Others Vs Murugappa Chetti
Madras High Court · (1897) ILR (Mad) 48
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts16 Oct 1896
Queen-Empress Vs Krishtappa
Madras High Court · (1897) ILR (Mad) 31
Penal Code, 1860 (IPC) — Section 174
High Courts16 Oct 1896
Lingum Krishnabhupati Devu Vs Kandula Sivaramayya
Madras High Court · (1897) ILR (Mad) 366
High Courts14 Oct 1896
Kaliappa Gounden Vs Venkatachalla Thevan and Others
Madras High Court · (1897) ILR (Mad) 253
High Courts13 Oct 1896
Srinivasa Charlu Vs Balaji Rau and Others
Madras High Court · (1898) ILR (Mad) 232
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts13 Oct 1896
Periavenkan Udaya Tevar Vs Subramanian Chetti Subramanian Chetti Vs Periavenkan Udaya Tevar
Madras High Court · (1897) ILR (Mad) 239
Limitation Act, 1963 — Section 19