High Courts24 Nov 1896
Pedda Subbaraya Chetti and Others Vs Ganga Razulungaru and Others
Madras High Court · (1897) ILR (Mad) 149
COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 2 of 8
High Courts24 Nov 1896
Appa Rao Vs Rameswara Rao and Another
Madras High Court · (1897) 7 MLJ 59
Registration Act, 1908 — Section 17
High Courts24 Nov 1896
Kuppusami Aiyar Vs Kuppusami Aiyar and Others
Madras High Court · (1897) 7 MLJ 73
High Courts24 Nov 1896
Krishnaswami Thatha Chariar and Others Vs Appanaiyangar
Madras High Court · (1897) 7 MLJ 23
High Courts23 Nov 1896
The Court of Wards and Another Vs Venkata Surya Mahipati Ramakrishna Rao
Madras High Court · (1897) ILR (Mad) 167
High Courts20 Nov 1896
Chengama Nayudu Vs Munisami Nayudu and Others
Madras High Court · (1897) ILR (Mad) 75
High Courts20 Nov 1896
Kommachi Kather Vs Pakker and Others
Madras High Court · (1897) ILR (Mad) 107 : (1897) 7 MLJ 66
High Courts19 Nov 1896
Mahadevi and Another Vs Neelamani
Madras High Court · (1897) ILR (Mad) 269
Land Acquisition Act, 1894 — Section 39
High Courts13 Nov 1896
Narasinga Pillai Vs Muthusami Naickar
Madras High Court · (1897) 7 MLJ 218
Contract Act, 1872 — Section 208
High Courts13 Nov 1896
Kondayya Chetti Vs Narasimhulu Chetti
Madras High Court · (1897) ILR (Mad) 97
Contract Act, 1872 — Section 202
High Courts12 Nov 1896
Paramananda Das and Another Vs Mahabeer Dossji
Madras High Court · (1897) ILR (Mad) 378
High Courts12 Nov 1896
Subramania Ayyar Vs Sitha Lakahmi
Madras High Court · (1897) ILR (Mad) 147
Transfer of Property Act, 1882 — Section 127
High Courts12 Nov 1896
Perumal Ayyan Vs Alagirisami Bhagavathar and Others
Madras High Court · (1897) ILR (Mad) 245 : (1897) 7 MLJ 222
High Courts12 Nov 1896
Seeni Chettiar Vs Santhauathan Chettiar and Others
Madras High Court · (1897) ILR (Mad) 58
Specific Relief Act, 1877 — Section 42
High Courts06 Nov 1896
Narasimma Chariar Vs Sinnavan
Madras High Court · (1897) ILR (Mad) 365
Legal Practitioners Act, 1879 — Section 28
High Courts06 Nov 1896
Rangayya Appa Rau Vs Kameswara Rau and Another
Madras High Court · (1897) ILR (Mad) 367
Registration Act, 1877 — Section 17
High Courts05 Nov 1896
Queen-Empress Vs Kandappa Goundan
Madras High Court · (1897) ILR (Mad) 88
Criminal Procedure Code, 1898 (CrPC) — Section 88
High Courts05 Nov 1896
Kamakshi Nayakan Vs Ramasami Nayakan and Another
Madras High Court · (1897) 7 MLJ 131