High Courts09 Mar 1896
Somasundara Mudaliar Vs Vythilinga Mudaliar and Another
Madras High Court · (1896) ILR (Mad) 285
Religious Endowments Act, 1863 — Section 5
COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 8 of 8
High Courts07 Mar 1896
Krishna Panda and Another Vs Balaram Panda
Madras High Court · (1896) ILR (Mad) 290
High Courts03 Mar 1896
Queen-Empress Vs Manikam and Others
Madras High Court · (1896) ILR (Mad) 263
Penal Code, 1860 (IPC) — Section 147
High Courts27 Feb 1896
Chinnaramanuja Ayyangar, Sorimuthu Pillai and Others Vs Padmanabha Pillaiyan and Others
Madras High Court · (1896) ILR (Mad) 471
High Courts25 Feb 1896
Vasudeva Upadyaya Vs Visvaraja Tirthasami and Another
Madras High Court · (1896) ILR (Mad) 331
High Courts17 Feb 1896
Arumugam Pillai Vs Periasami and Another
Madras High Court · (1896) ILR (Mad) 160
High Courts23 Jan 1896
Seshagiri Rau and Others Vs Rama Rau and Another
Madras High Court · (1896) ILR (Mad) 448
High Courts17 Jan 1896
Naranappa and Another Vs Samacharlu
Madras High Court · (1896) ILR (Mad) 382
Transfer of Property Act, 1882 — Section 99
High Courts15 Jan 1896
Queen-Empress Vs Bhashyam Chetti
Madras High Court · (1896) ILR (Mad) 209
Madras City Police Act, 1888 — Section 42, 47
High Courts06 Jan 1896
Ramasami Vs Streeramulu Chetti and Others
Madras High Court · (1896) ILR (Mad) 149
Companies Act, 1882 — Section 214Limitation Act, 1963 — Article 36
High Courts01 Jan 1896
C.V. Svayambu Aiyar Vs The Municipal Council of Negapatam
Madras High Court · (1896) 6 MLJ 38
High Courts01 Jan 1896
Channanam Pillay and Others Vs Manu Puttur and Others
Madras High Court · (1896) 6 MLJ 49