High Courts15 Apr 1896
Queen-Empress Vs Kalian and Others
Madras High Court · (1896) ILR (Mad) 310
Madras Salt Act, 1889 — Section 46, 47Penal Code, 1860 (IPC) — Section 224
COURT ARCHIVE
Madras High Court judgments, 1896
155 judgments · page 7 of 8
High Courts13 Apr 1896
Muthunarayana Reddi Vs Balakrishna Reddi and Others
Madras High Court · (1896) ILR (Mad) 306
High Courts10 Apr 1896
Uppalakandi Kunhi Kutti Ali Haji Vs Kunnam Mithal Kottaprath Abdul Rahiman
Madras High Court · (1896) ILR (Mad) 288
Registration Act, 1877 — Section 17(n)
High Courts01 Apr 1896
Kamalammal Vs Raju Naicker and Others
Madras High Court · (1896) ILR (Mad) 308
High Courts01 Apr 1896
Jayinilabdin Ravuttan Vs Vijia Ragunadha Ayyarappa Maikan Gopalar
Madras High Court · (1896) ILR (Mad) 315
High Courts01 Apr 1896
Lakshmakka Vs Boggaramanna
Madras High Court · (1897) ILR (Mad) 501 : (1896) ILR (Mad) 501
High Courts31 Mar 1896
Kolandaya Sholagan Vs Vedamuthu Sholagan
Madras High Court · (1896) ILR (Mad) 337
High Courts30 Mar 1896
Palaniappa Chetty Vs Avatharaman and Others
Madras High Court · (1897) 7 MLJ 195
High Courts27 Mar 1896
Subbaraya Mudali Vs Manika Mudali and Others
Madras High Court · (1896) ILR (Mad) 345
High Courts26 Mar 1896
Rangayya Chettiar Vs Parthasarathi Naicker and Others
Madras High Court · (1897) ILR (Mad) 120
High Courts25 Mar 1896
Palani Chetti Vs Subramanyan Chetti and Another
Madras High Court · (1896) ILR (Mad) 257
Transfer of Property Act, 1882 — Section 52
High Courts24 Mar 1896
Cursetjee Pestonjee Bottiwalla Vs Dadabhai Eduljee and Another
Madras High Court · (1896) ILR (Mad) 425
High Courts23 Mar 1896
Queen-Empress Vs Gopal Goundan
Madras High Court · (1896) ILR (Mad) 269
Criminal Procedure Code, 1898 (CrPC) — Section 355, 537
High Courts20 Mar 1896
Muthuvijaya Raghunadha Raju Tevar and Others Vs Chockalingam Chetti and Others
Madras High Court · (1896) ILR (Mad) 335
High Courts19 Mar 1896
Subramanya Chettyar Vs Padmanabha Chettyar and Others
Madras High Court · (1896) ILR (Mad) 267
High Courts17 Mar 1896
Perumal Naik Vs Saminatha Pillai and Others
Madras High Court · (1897) ILR (Mad) 498 : (1896) ILR (Mad) 498
High Courts13 Mar 1896
Queen-Empress Vs Lakshmi Nayakan
Madras High Court · (1896) ILR (Mad) 238
Cattle Trespass Act, 1871 — Section 22