High CourtsDivision Bench(1896) 08 MAD CK 0006

Kaliyanaramayyar vs Mustak Shah Saheb

Madras High Court · Decided on 4 August 1896 · Citation: (1896) ILR (Mad) 395

HON’BLE JUDGES
Arthur J.H. Collins, C.J · Benson, J

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Judgment

1 paragraphs · 28 words
1.

The case relied on Panduranga v. Nagappa ILR 12 Mad. 366 is not in point. The order of the learned Judge is right. We reject the appeal.