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Madras High Court judgments

1,08,340 judgments · page 5,410 of 5,417

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High Courts16 Jul 1891

Koyakolli Kunnathathil Kunhunni Nair Vs Shugapura Vittil Konna Panikar and Others

Madras High Court · (1896) 6 MLJ 682

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High Courts16 Jul 1891

Parameswaran Vs Shangaran

Madras High Court · (1891) ILR (Mad) 489

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High Courts13 Jul 1891

Queen-Empress Vs Erugadu

Madras High Court · (1892) ILR (Mad) 83

Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
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High Courts08 May 1891

Paramasiva Vs Krishna

Madras High Court · (1891) ILR (Mad) 498

Civil Procedure Code, 1877 — Section 294
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High Courts08 May 1891

Kannu Vs Natesa and Another

Madras High Court · (1891) ILR (Mad) 477

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High Courts08 May 1891

Ramaiyar Vs Vedachela Mudallar

Madras High Court · (1896) 6 MLJ 684

Specific Relief Act, 1877 — Section 40
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High Courts08 May 1891

Paramasiva Tevan Vs Krishna Aiyangar

Madras High Court · (1896) 6 MLJ 776

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High Courts08 May 1891

Viraraghava and Ors Vs Parasurama

Madras High Court · (1892) ILR (Mad) 372

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High Courts05 May 1891

Chennappa Vs Raghunatha

Madras High Court · (1892) ILR (Mad) 29

Civil Procedure Code, 1908 (CPC) — Section 111
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High Courts05 May 1891

Shunmuga Chettiar Vs Siva Chinnasami Naidu and Another

Madras High Court · (1896) 6 MLJ 697

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High Courts05 May 1891

Shanmugam Vs Chinnasami and Another

Madras High Court · (1891) ILR (Mad) 470

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High Courts05 May 1891

Chennappa Rai Vs Ragunathaya

Madras High Court · (1896) 6 MLJ 620

Civil Procedure Code, 1908 (CPC) — Section 54Limitation Act, 1963 — Section 4
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High Courts05 May 1891

Venkaya Vs Venkatappayya

Madras High Court · (1892) ILR (Mad) 348

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High Courts04 May 1891

Virayya Vs Hanumanta and Others

Madras High Court · (1891) ILR (Mad) 459

Specific Relief Act, 1877 — Section 18(a)Transfer of Property Act, 1882 — Section 43
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High Courts04 May 1891

Streenivasa Ragavachariar Vs Sambasiva Pillai

Madras High Court · (1896) 6 MLJ 407

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High Courts04 May 1891

Kuttadi Kunhi Umah Vs Pilasheri Vitil Amed and Another

Madras High Court · (1896) 6 MLJ 494

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High Courts01 May 1891

The Collector of North Arcot and Another Vs Yerra Nagi Reddi

Madras High Court · (1896) 6 MLJ 771

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High Courts01 May 1891

Collector of North Arcot and Another Vs Nagi Reddi

Madras High Court · (1892) ILR (Mad) 35

Madras Revenue Recovery Act, 1864 — Section 52
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High Courts30 Apr 1891

The Honourable J.F. Price Vs John Browne

Madras High Court · (1896) 6 MLJ 560

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High Courts30 Apr 1891

Sri Raja Row Venkatakumara Mahipati Suria Row Bahadur Raja of Pittapore Vs Rajah Row Chellayyamma Garu

Madras High Court · (1896) 6 MLJ 624

General Clauses Act, 1897 — Section 6
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