COURT ARCHIVE
Madras High Court judgments
1,08,340 judgments · page 5,408 of 5,417
High Courts14 Sept 1891
Queen- Empress Vs Viranna and Others
Madras High Court · (1892) ILR (Mad) 132
High Courts11 Sept 1891
Abdulkadar Vs Mahomed
Madras High Court · (1892) ILR (Mad) 15
Specific Relief Act, 1877 — Section 42, 56
High Courts09 Sept 1891
Ramachandra Vs Jaganmohana and Others
Madras High Court · (1892) ILR (Mad) 161
Limitation Act, 1963 — Section 28
High Courts09 Sept 1891
Queen-Empress Vs Samiappa and Others
Madras High Court · (1892) ILR (Mad) 63
Evidence Act, 1872 — Section 132, 80
High Courts08 Sept 1891
Muttukaruppan Vs Sellan and Another
Madras High Court · (1892) ILR (Mad) 98
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts05 Sept 1891
In Re:
Madras High Court · (1891) ILR (Mad) 480
Court Fees Act, 1870 — Section 7(IX)
High Courts04 Sept 1891
Acham Vittil Kelu Menon Vs Panikot Karathodiyil Vikirsha Menon and Another
Madras High Court · (1896) 6 MLJ 617
High Courts02 Sept 1891
Gopireddi Pedda Pulla Reddi and Another Vs Keruva Chinna Mahanandi Reddi and Another
Madras High Court · (1896) 6 MLJ 613
High Courts02 Sept 1891
Chithambaram Chetti Vs Natesan Chetti and Another
Madras High Court · (1896) 6 MLJ 616
Madras Revenue Recovery Act, 1864 — Section 40
High Courts02 Sept 1891
Gopi Reddi and Another Vs Mahanandi Reddi and Another
Madras High Court · (1892) ILR (Mad) 99
High Courts02 Sept 1891
Alfred Schonlank and Another Vs A. Muthunayana Chetti
Madras High Court · (1892) 2 MLJ 57
High Courts31 Aug 1891
Chinnan Vs Ramachandra and Others
Madras High Court · (1892) ILR (Mad) 54
Transfer of Property Act, 1882 — Section 91
High Courts26 Aug 1891
Saravana Vs Chinnammal
Madras High Court · (1893) ILR (Mad) 65
Transfer of Property Act, 1882 — Section 68(c)