COURT ARCHIVE
Madras High Court judgments
1,08,340 judgments · page 5,406 of 5,417
High Courts29 Oct 1891
Umade Rajuha Raje Damara Kumara Muddu Venkatappa Naidu Baharuvaru, Zamindar of Kalahasti Vs Venkatapa
Madras High Court · (1896) 6 MLJ 704
Succession Certificate Act, 1889 — Section 4(2)
High Courts27 Oct 1891
Narayana Prabha and Others Vs Ranga Bhatta
Madras High Court · (1892) 2 MLJ 19
High Courts26 Oct 1891
Guntupalli Venkatasubbayya Vs Inturi Venkayya
Madras High Court · (1896) 6 MLJ 700
High Courts26 Oct 1891
Thekepat Putham Vittil Madhavan Nambiyar Vs Attuyarath Atti Nangiyar and Others
Madras High Court · (1892) 2 MLJ 81
High Courts25 Oct 1891
Rebala Pera Reddi Vs Mohamed Abdul Hussain Sahib Garu
Madras High Court · (1896) 6 MLJ 702
High Courts19 Oct 1891
Queen-Empress Vs Arlappa and Others
Madras High Court · (1892) ILR (Mad) 137
Criminal Procedure Code, 1898 (CrPC) — Section 419
High Courts19 Oct 1891
Ramunni and Others Vs Kerala Varma Valia Raja and Others
Madras High Court · (1892) ILR (Mad) 166
High Courts15 Oct 1891
Queen-Empress Vs Appayya
Madras High Court · (1891) ILR (Mad) 484
Penal Code, 1860 (IPC) — Section 177, 43
High Courts15 Oct 1891
Queen Empress Vs D. Chinna Appayya Naidu
Madras High Court · (1896) 6 MLJ 765
Penal Code, 1860 (IPC) — Section 43
High Courts15 Oct 1891
Queen-Empress Vs Ranga Rau
Madras High Court · (1892) ILR (Mad) 36
Criminal Procedure Code, 1898 (CrPC) — Section 197, 466
High Courts13 Oct 1891
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1892) ILR (Mad) 386
High Courts13 Oct 1891
Kotta Atchayya and Another Vs Devarasetti Gangayya
Madras High Court · (1892) 2 MLJ 64
Criminal Procedure Code, 1898 (CrPC) — Section 195Registration Act, 1877 — Section 72
High Courts10 Oct 1891
Srinivasa Vs Annasami and Others
Madras High Court · (1892) ILR (Mad) 41
Penal Code, 1860 (IPC) — Section 372