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Madras High Court judgments

1,08,340 judgments · page 5,405 of 5,417

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High Courts24 Nov 1891

N. Rama Row Vs Xavier Restov Fernand

Madras High Court · (1892) 2 MLJ 217

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High Courts24 Nov 1891

Shan Maun Mull and Another Vs Madras Building Company

Madras High Court · (1892) ILR (Mad) 268

Transfer of Property Act, 1882 — Section 78
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High Courts24 Nov 1891

Venkatarayadu and Others Vs Venkataramayya and Another

Madras High Court · (1892) ILR (Mad) 284

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High Courts23 Nov 1891

Raman Vs Chandan and Others

Madras High Court · (1892) ILR (Mad) 219

Madras Revenue Recovery Act, 1864 — Section 59
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High Courts23 Nov 1891

Shiva Devi Vs Jaru Heggade and Others

Madras High Court · (1892) ILR (Mad) 290

Transfer of Property Act, 1882 — Section 76
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High Courts19 Nov 1891

Queen-Empress Vs Venkatasami

Madras High Court · (1892) ILR (Mad) 131

Criminal Procedure Code, 1898 (CrPC) — Section 480, 482
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High Courts19 Nov 1891

Samayya and Another Vs Nagalingam and Others

Madras High Court · (1892) ILR (Mad) 174

Transfer of Property Act, 1882 — Section 68
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High Courts18 Nov 1891

Muttakke and Others Vs Thimmappa and Others

Madras High Court · (1892) ILR (Mad) 186

Limitation Act, 1963 — Article 127
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High Courts17 Nov 1891

Queen-Empress Vs Basava

Madras High Court · (1892) ILR (Mad) 75

Penal Code, 1860 (IPC) — Section 372
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High Courts13 Nov 1891

Ramayyar Vs Shanmugam and Others

Madras High Court · (1892) ILR (Mad) 70

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High Courts13 Nov 1891

Ramaier Vs Shunmugam Pillai and Others

Madras High Court · (1892) 2 MLJ 39

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High Courts12 Nov 1891

Thanikachella and Another Vs Shudachella

Madras High Court · (1892) ILR (Mad) 258

Limitation Act, 1963 — Article 99
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High Courts12 Nov 1891

Kerala Varma Vs Chadayan Kutti and Others

Madras High Court · (1892) ILR (Mad) 181

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High Courts12 Nov 1891

Kammathi and Others Vs Kunhamed

Madras High Court · (1892) ILR (Mad) 288

Court Fees Act, 1870 — Article 17 Schedule II
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High Courts11 Nov 1891

Hayagreeva Vs Sami and Another

Madras High Court · (1892) ILR (Mad) 286

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High Courts11 Nov 1891

Shangara Vs Krishnan and Others

Madras High Court · (1892) ILR (Mad) 267

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High Courts11 Nov 1891

P. Shangara Menon Vs Pudiavittil Krishnan Nair and Others

Madras High Court · (1892) 2 MLJ 93

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High Courts03 Nov 1891

Gomaji Vs Subbarayappa and Another

Madras High Court · (1892) ILR (Mad) 253

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High Courts02 Nov 1891

Sadagopa Ramanjiah and Others Vs Mackenzie and Others

Madras High Court · (1892) ILR (Mad) 79

Contract Act, 1872 — Section 27
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High Courts30 Oct 1891

Municipal Council of Tellicherry Vs Bank of Madras

Madras High Court · (1892) ILR (Mad) 153

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