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Madras High Court judgments

1,08,340 judgments · page 5,412 of 5,417

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High Courts13 Mar 1891

Krishnan Vs Veloo and Others

Madras High Court · (1891) ILR (Mad) 301

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High Courts13 Mar 1891

Pichayee Vs Sivagami

Madras High Court · (1892) ILR (Mad) 237

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High Courts13 Mar 1891

Pichayee Ammal Vs Sivagami Ammal

Madras High Court · (1896) 6 MLJ 349

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High Courts09 Mar 1891

Kunhikutti and Another Vs Achotti and Others

Madras High Court · (1891) ILR (Mad) 462

Civil Procedure Code, 1908 (CPC) — Section 57
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High Courts06 Mar 1891

Vijayaraghava Pattarachariar Vs Pranal Anne by her guardian Venkatranga Mudali and Others

Madras High Court · (1896) 6 MLJ 355

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High Courts03 Mar 1891

Queen-Empress Vs Fischer

Madras High Court · (1891) ILR (Mad) 342

Christian Marriage Act, 1872 — Section 68
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High Courts03 Mar 1891

Queen Empress Vs R. Fischer

Madras High Court · (1896) 6 MLJ 478

Christian Marriage Act, 1872 — Section 68
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High Courts24 Feb 1891

Mahadevi and Another Vs Vikrama

Madras High Court · (1891) ILR (Mad) 365

Limitation Act, 1963 — Section 12
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High Courts24 Feb 1891

Achayya Vs Hanumantrayudu and Another

Madras High Court · (1891) ILR (Mad) 269

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High Courts24 Feb 1891

Ratnasabhapathi Vs Venkatachalam

Madras High Court · (1891) ILR (Mad) 271

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High Courts24 Feb 1891

Karunakara Menon Vs Secretary of State for India

Madras High Court · (1891) ILR (Mad) 431

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High Courts23 Feb 1891

Abdool and Others Vs Mahamed

Madras High Court · (1891) ILR (Mad) 404

Provincial Insolvency Act, 1920 — Section 72, 73
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High Courts19 Feb 1891

Rajah M. Bhaskara Setupati Vs Valasubramaniya Pillai

Madras High Court · (1896) 6 MLJ 250

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High Courts19 Feb 1891

Chidambram Pillai and Another Vs Sabapathi Pillai

Madras High Court · (1896) 6 MLJ 231

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High Courts13 Feb 1891

Kunhamed Vs Kutti

Madras High Court · (1891) ILR (Mad) 167

Specific Relief Act, 1877 — Section 42
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High Courts13 Feb 1891

Kunhalikandegath Pudiapurayil Kunhamod Kutti Vs Pallikkalageth Avarangandegath Kutti Mammi

Madras High Court · (1896) 6 MLJ 353

Specific Relief Act, 1877 — Section 42
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High Courts12 Feb 1891

Vanangamudi Vs Ramasami

Madras High Court · (1891) ILR (Mad) 406

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High Courts03 Feb 1891

V. Ramasami Naidu Vs Chella Naidu

Madras High Court · (1896) 6 MLJ 254

Criminal Procedure Code, 1898 (CrPC) — Section 190
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High Courts03 Feb 1891

Chellam Naidu Vs Ramasami

Madras High Court · (1891) ILR (Mad) 379

Criminal Procedure Code, 1898 (CrPC) — Section 198
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High Courts28 Jan 1891

Queen-Empress Vs Thandavarayudu

Madras High Court · (1891) ILR (Mad) 364

Penal Code, 1860 (IPC) — Section 109, 290
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