COURT ARCHIVE
Madras High Court judgments
1,08,340 judgments · page 5,414 of 5,417
High Courts26 Nov 1890
Queen-Empress Vs Jangam Reddi and Others
Madras High Court · (1891) ILR (Mad) 247
Forest Act, 1927 — Section 3, 50(d)
High Courts18 Nov 1890
Venkatacharyulu Vs Rangacharyulu and Another
Madras High Court · (1891) ILR (Mad) 316
High Courts18 Nov 1890
Panchangam Venkatacharyulu Vs Gudimella Tirumala Rangacharyulu and Venkamma
Madras High Court · (1896) 6 MLJ 91
High Courts17 Nov 1890
Purushottama Vs Municipal Council of Bellary
Madras High Court · (1891) ILR (Mad) 467
Madras District Municipalities Act, 1884 — Section 103(1)Tamil Nadu Town and Country Planning Act, 1971 — Section 51
High Courts13 Nov 1890
Queen-Empress Vs Venkatasami
Madras High Court · (1891) ILR (Mad) 229
Post Office Act, 1898 — Section 48
High Courts07 Nov 1890
Ramasami Vs Anda Pillai
Madras High Court · (1891) ILR (Mad) 252
Limitation Act, 1963 — Article 179(4)
High Courts05 Nov 1890
Ramayya Vs Guruva and Others
Madras High Court · (1891) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 58(d), 67
High Courts28 Oct 1890
Subbarayalu Vs Rowlandson and Others
Madras High Court · (1891) ILR (Mad) 133
Stamp Act, 1899 — Section 26
High Courts24 Oct 1890
Perianayakam Vs Pottukanni and Another
Madras High Court · (1891) ILR (Mad) 382
High Courts23 Oct 1890
Lingayya and Another Vs Narasimha
Madras High Court · (1891) ILR (Mad) 99
Civil Procedure Code, 1882 — Section 258
High Courts21 Oct 1890
Davies Vs President of the Madras Municipal Commission
Madras High Court · (1891) ILR (Mad) 140