High Courts20 Oct 1890
Bank of Madras Vs Subbarayalu and Another
Madras High Court · (1891) ILR (Mad) 32
Stamp Act, 1899 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,08,340 judgments · page 5,415 of 5,417
High Courts15 Oct 1890
Dorasami Tewar Vs Sri Muthu Vijaya Regunadha Dorasami Tevar Avergal alias Udayana Tevar and S. Kristnasami Aiyar
Madras High Court · (1896) 6 MLJ 557
High Courts15 Oct 1890
Amirthayyan and Another Vs Ketharamayyan and Another
Madras High Court · (1891) ILR (Mad) 65
High Courts15 Oct 1890
Neelamegan Vs Govindan and Another
Madras High Court · (1891) ILR (Mad) 71
Transfer of Property Act, 1882 — Section 82
High Courts15 Oct 1890
Durgayya Vs Anantha and Others
Madras High Court · (1891) ILR (Mad) 74
Transfer of Property Act, 1882 — Section 99
High Courts15 Oct 1890
Amirthaien and Another Vs Ketharamaien by his guardian Minatchi Ammal and Another
Madras High Court · (1896) 6 MLJ 185
High Courts14 Oct 1890
Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1891) ILR (Mad) 44
High Courts10 Oct 1890
Sri Sri Sri Rajah Rajeswara Gajapathi Narayana Devu Malavapalinu Garu Vs Chath Venkataramanayya
Madras High Court · (1896) 6 MLJ 347
Civil Procedure Code, 1882 — Section 257A, 258
High Courts07 Oct 1890
Ramabhadra and Another Vs Jagannatha
Madras High Court · (1891) ILR (Mad) 328
Civil Procedure Code, 1908 (CPC) — Section 13(3)
High Courts30 Sept 1890
Secretary of State for India Vs Choyi
Madras High Court · (1891) ILR (Mad) 82
High Courts23 Sept 1890
Queen-Empress Vs Budara Janni
Madras High Court · (1891) ILR (Mad) 121
Criminal Procedure Code, 1898 (CrPC) — Section 445