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Madras High Court judgments

1,08,340 judgments · page 5,411 of 5,417

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High Courts30 Apr 1891

Price Vs Browne

Madras High Court · (1891) ILR (Mad) 420

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High Courts30 Apr 1891

Mayan Vs Chathappan

Madras High Court · (1891) ILR (Mad) 473

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High Courts30 Apr 1891

Rama Rau and Anr Vs Chellayamma

Madras High Court · (1891) ILR (Mad) 458

Succession Certificate Act, 1889 — Section 4(6)
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High Courts16 Apr 1891

Kyd and Another Vs Mahomed

Madras High Court · (1892) ILR (Mad) 150

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High Courts16 Apr 1891

Kuttyassan Vs Mayan and Another

Madras High Court · (1891) ILR (Mad) 495

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High Courts16 Apr 1891

Arumugam Chetti by next friend Saminatha Chetti Vs Sengamalathachi and Another

Madras High Court · (1896) 6 MLJ 614

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High Courts14 Apr 1891

Rangasami Vs Krishnayyan and Others

Madras High Court · (1891) ILR (Mad) 408

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High Courts09 Apr 1891

Mahomed Vajzeerally Khan Mokhasadar Vs Sree Rajah Veerawara Thodadenel Suryanarayana Dhatraju Bahadur Garu and Another

Madras High Court · (1896) 6 MLJ 403

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High Courts08 Apr 1891

Paningapalli Ramasami Vs Pentakota Ramasami

Madras High Court · (1892) 2 MLJ 251

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High Courts06 Apr 1891

Kamath Chathappan Nair Vs Edavalath Vammeri Pydel Nambiar

Madras High Court · (1896) 6 MLJ 555

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High Courts06 Apr 1891

Chathappan Vs Pydel

Madras High Court · (1892) ILR (Mad) 403

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High Courts02 Apr 1891

Janaki Vs Dhanu Lall and Anr

Madras High Court · (1891) ILR (Mad) 454

Hindu Wills Act, 1870 — Section 2Succession Act, 1865 — Section 187
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High Courts02 Apr 1891

Narangatile Chengotteri Chandu Nambiar Vs Murichandiyil Kunhamed Kutti

Madras High Court · (1896) 6 MLJ 550

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts02 Apr 1891

Chandu Vs Kunhamed

Madras High Court · (1891) ILR (Mad) 324

Civil Procedure Code, 1908 (CPC) — Section 13(V)
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High Courts25 Mar 1891

Queen-Empress Vs Balasinnatambi and Others

Madras High Court · (1891) ILR (Mad) 334

Criminal Procedure Code, 1898 (CrPC) — Section 437
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High Courts20 Mar 1891

Raman Vs Muppil Nayar and Others

Madras High Court · (1891) ILR (Mad) 478

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High Courts17 Mar 1891

Byreddi Chinna Narayana Reddi Vs Byreddi Peda Rama Reddi

Madras High Court · (1896) 6 MLJ 498

Transfer of Property Act, 1882 — Section 55(2)
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High Courts17 Mar 1891

In Re: Balasinnatambi and Others

Madras High Court · (1896) 6 MLJ 358

Penal Code, 1860 (IPC) — Section 380, 454
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High Courts17 Mar 1891

Peramanayagam Pillai Vs Arunachella Row and Others

Madras High Court · (1896) 6 MLJ 401

Civil Procedure Code, 1908 (CPC) — Section 102
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High Courts16 Mar 1891

Abbum Suryanarayana Pantulu Vs Nilamani Gantayet and Others

Madras High Court · (1896) 6 MLJ 497

Evidence Act, 1872 — Section 91
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