High Courts21 Aug 1893
P.V. Sankaran Nambudripad and Another Vs Valia Konikaledathil Pangi Achen and Another
Madras High Court · (1893) 08 MAD CK 0013
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,195 of 5,224
High Courts21 Aug 1893
Venkata Reddi Vs W. Taylor
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25, 27
High Courts18 Aug 1893
Queen Empress Vs Ramaya Nadan and Others
Madras High Court · (1894) 4 MLJ 189
Registration Act, 1908 — Section 72, 75
High Courts16 Aug 1893
Secretary of State for India Vs Vydia Pillai and Another
Madras High Court · (1894) ILR (Mad) 193
Forest Act, 1927 — Section 14, 4Pensions Act, 1871 — Section 4
High Courts14 Aug 1893
Chathanath Iluvapadi Ammu alias Madhavi Amma Vs Chathanath Kunhunni Menon and Others
Madras High Court · (1894) 4 MLJ 43
Limitation Act, 1963 — Article 127
High Courts14 Aug 1893
R. Iswara Patter Vs V. Karuppan alias Vella
Madras High Court · (1893) 08 MAD CK 0010
Limitation Act, 1963 — Section 18
High Courts11 Aug 1893
Sri Raja Vatchavayya Simhadri Jagapatirazu Garu, Zamindar Vs Sri Raja Goday Narayana Gajapathi Rayanam Garu, by his Devan and Muktiar Kondepudi Pethakamarazu Pantulu Garu
Madras High Court · (1893) 08 MAD CK 0012
High Courts08 Aug 1893
Chinnayasami Koolappa Naik Vs Kuppayasami Koolappa Naik and Others
Madras High Court · (1894) ILR (Mad) 34
High Courts08 Aug 1893
Kunnigarath Kunhayen Haji Vs Athilan Mayan
Madras High Court · (1894) ILR (Mad) 98 : (1894) 4 MLJ 21
Transfer of Property Act, 1882 — Section 117
High Courts24 Jul 1893
Kotur Mulla Reddi and Another Vs Polepally Padmamma alias Padmakshamma and Another
Madras High Court · (1894) ILR (Mad) 48 : (1893) 3 MLJ 239
High Courts24 Jul 1893
Andale alias Ponnanikat Shekara Pisharodi and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) 07 MAD CK 0005
High Courts24 Jul 1893
Queen-Empress Vs Rama Shenoy Hari Shenoy and Another
Madras High Court · (1893) 3 MLJ 201
Criminal Procedure Code, 1898 (CrPC) — Section 429, 439
High Courts24 Jul 1893
Queen-Empress Vs Hari Shenoy and Another
Madras High Court · (1893) ILR (Mad) 443
Press and Registration of Books Act, 1867 — Section 15, 3
High Courts15 Jul 1893
Ramalingam Pillai Vs Vythilingam Pillai
Madras High Court · (1893) ILR (Mad) 490
High Courts14 Jul 1893
Chockalinga Pillai Vs Natesa Ayyar and Another
Madras High Court · (1894) ILR (Mad) 147
High Courts14 Jul 1893
Srimat Prativadi Bhayenkaram Annam Govinda Charlu Ayyavarlu Garu Vs Sri Rajah Kocherlakota Ramachendra Venkata Krishna Rao Bahadur Garu and Others
Madras High Court · (1894) 4 MLJ 181
Specific Relief Act, 1877 — Section 42
High Courts12 Jul 1893
Venkatasubba and Another Vs Appusundram
Madras High Court · (1894) ILR (Mad) 92
High Courts10 Jul 1893
Muhammed Alim Oollah Sahib Vs The Secretary of State for India
Madras High Court · (1894) ILR (Mad) 162