High Courts11 Sept 1893
Gnanasammanda Pandaram Vs Palaniyandi Pillai
Madras High Court · (1894) ILR (Mad) 61
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,194 of 5,224
High Courts07 Sept 1893
Srinivasa Thathachar Vs Rama Ayyan and Another
Madras High Court · (1894) ILR (Mad) 247
Transfer of Property Act, 1882 — Section 101
High Courts07 Sept 1893
Rowlandson Vs Champion and Another
Madras High Court · (1894) ILR (Mad) 21
Provincial Insolvency Act, 1920 — Section 7
High Courts07 Sept 1893
Sreenivasa Thathachar and Others Vs Trichengod Pykist Rama Aiyan and Another
Madras High Court · (1894) ILR (Mad) 247 : (1894) 4 MLJ 73
Madras Revenue Recovery Act, 1864 — Section 35
High Courts06 Sept 1893
G.T. Oliver, Esq., Receiver and Manager of the estate of the late Maharajah of Tanjore Vs Markanda Aiyan and Others
Madras High Court · (1893) 09 MAD CK 0021
High Courts05 Sept 1893
Dinakarasami Setupati Vs Bhaskarasami Setupati
Madras High Court · (1901) 11 MLJ 29
High Courts05 Sept 1893
Chathoth Parkum Kuttempeth Chalapreth Komappan Nambiar and Others Vs Kuttempeth Ukkaran Nambiar and Others
Madras High Court · (1894) 4 MLJ 3
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Sept 1893
Komappan Nambiar and Others Vs Ukkaran Nambiar and Others
Madras High Court · (1894) ILR (Mad) 214
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts04 Sept 1893
Attada Koormayya and Others Vs Pragada Krishnamma Naidu and Others
Madras High Court · (1894) ILR (Mad) 165
High Courts04 Sept 1893
Vaidyanatha Ayyar and Others Vs Chinnasami Naik
Madras High Court · (1894) ILR (Mad) 108
High Courts01 Sept 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) 4 MLJ 38
Ports Act, 1908 — Section 6, 8
High Courts30 Aug 1893
Gangaraju and Others Vs Kondireddiswami and Others
Madras High Court · (1894) ILR (Mad) 106
High Courts30 Aug 1893
Pemma Raju Ganga Raju and Others Vs Kondreddi Swami and Others
Madras High Court · (1894) 4 MLJ 24
High Courts29 Aug 1893
Ramasami Thevan Vs Sami Aiyan and Others
Madras High Court · (1894) ILR (Mad) 96 : (1894) 4 MLJ 28
Transfer of Property Act, 1882 — Section 92, 93
High Courts29 Aug 1893
Ramasami Vs Sami and Others
Madras High Court · (1894) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 92, 93
High Courts22 Aug 1893
Ramachandra Aiyar Vs Sundaramurthi Mudali and Another
Madras High Court · (1894) 4 MLJ 9
Specific Relief Act, 1877 — Section 28(a)
High Courts22 Aug 1893
P.T. Krishnaswami Chetti Vs The Natal Emigration Board
Madras High Court · (1893) 4 MLJ 70
Transfer of Property Act, 1882 — Section 114
High Courts22 Aug 1893
Krishnasami Chetti Vs The Natal Emigration Board
Madras High Court · (1894) ILR (Mad) 216
Transfer of Property Act, 1882 — Section 114
High Courts21 Aug 1893
Tai Venkata Reddi Naidu Vs W. Taylor Esq., Chairman, Parlakimidi Municipal Council
Madras High Court · (1894) ILR (Mad) 100
Presidency Small Cause Courts Act, 1882 — Section 25