CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,465 judgments · page 5,193 of 5,224

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts25 Sept 1893

Kunhanujan Vs Anjelu

Madras High Court · (1894) ILR (Mad) 296

Transfer of Property Act, 1882 — Section 108(j)
Read judgment
High Courts20 Sept 1893

Sri Raja Papamma Row Bahadur Zamindar Garu Vs Gurijada Venkatappayya and Another

Madras High Court · (1893) 09 MAD CK 0031

Specific Relief Act, 1877 — Section 42
Read judgment
High Courts20 Sept 1893

Ayya Patter Vs Kalyani Amma

Madras High Court · (1893) 09 MAD CK 0017

Read judgment
High Courts19 Sept 1893

Panchakarla Ranganayakulu and Others Vs H.G. Prendergast Esq., Superintendent of Police

Madras High Court · (1894) ILR (Mad) 37

Madras City Police Act, 1888 — Section 21
Read judgment
High Courts19 Sept 1893

Lakshmana Aiyan, minor by his guardian and Another Madurambal Ammal. Vs Ramaswami Aiyan

Madras High Court · (1894) ILR (Mad) 78

Read judgment
High Courts19 Sept 1893

Lakshmana Ayyan Vs Rangasami Ayyan

Madras High Court · (1894) ILR (Mad) 78

Read judgment
High Courts18 Sept 1893

Oula and Others Vs Beepathee and Another

Madras High Court · (1894) ILR (Mad) 209

Read judgment
High Courts18 Sept 1893

Chowter Unhamma Devi Vs Vaikunta Hegde and Others

Madras High Court · (1894) ILR (Mad) 218

Read judgment
High Courts18 Sept 1893

Appu Pattar and Another Vs Sri Kurumba Bhagavati Devaswom Uttama Panampalli Kurumba Umma and Others

Madras High Court · (1911) 21 MLJ 588

Read judgment
High Courts18 Sept 1893

Krishnaya Navada and Others Vs Panchu and Others

Madras High Court · (1894) ILR (Mad) 187

Read judgment
High Courts15 Sept 1893

Illikka Pakramar and Others Vs Kutti Kunhamed and Others

Madras High Court · (1894) ILR (Mad) 69

Read judgment
High Courts15 Sept 1893

Padmanabhuni Gurappa Chetti and Others Vs Penugonda Pullayya Chetti and Others

Madras High Court · (1893) 09 MAD CK 0023

Civil Procedure Code, 1908 (CPC) — Section 20, 21
Read judgment
High Courts15 Sept 1893

Mullolindavida Illikka Pakrammar and Others Vs Vendavamprath Kutti Kunhamad and Others

Madras High Court · (1894) 4 MLJ 14

Read judgment
High Courts13 Sept 1893

Tamanapalli Venkatalingam Vs Yerra Veeraswami and Others

Madras High Court · (1893) 09 MAD CK 0019

Read judgment
High Courts13 Sept 1893

Narainasami Naidu Vs Naraina Row Gaikkavadi

Madras High Court · (1894) ILR (Mad) 62 : (1894) 4 MLJ 17

Read judgment
High Courts13 Sept 1893

Venkatalingam Vs Veerasami and Others

Madras High Court · (1894) ILR (Mad) 89

Read judgment
High Courts12 Sept 1893

Sri Raja Sobhanadri Appa Row Bahadur Zamindar Garu, minor by next friend P. Lakshminarayana, Manager on behalf of the Court of Wards Vs Elamanchili Chalamanna

Madras High Court · (1894) 4 MLJ 5

Limitation Act, 1963 — Section 14, 15
Read judgment
High Courts12 Sept 1893

Sobhanadri Appa Rau Vs Chalamanna and Others

Madras High Court · (1894) ILR (Mad) 225

Limitation Act, 1963 — Section 14, 15
Read judgment
High Courts11 Sept 1893

Timmappa Shetti and Another Vs Shesha Shetti

Madras High Court · (1893) 09 MAD CK 0035

Read judgment
High Courts11 Sept 1893

Vena Mana Govindasami Naidu Vs Kuppusami Pillai

Madras High Court · (1893) 09 MAD CK 0027

Read judgment
Previous1…5,1915,1925,1935,1945,195…5,224Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions