High Courts21 Dec 1893
Sheik Davud Saiba and Others Vs Hussein Saiba and Others
Madras High Court · (1894) ILR (Mad) 212 : (1894) 4 MLJ 48
Trusts Act, 1882 — Section 49
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,191 of 5,224
High Courts13 Dec 1893
Cheriamakantagath Mammad Vs Uthama Chund Rama Chund Sett
Madras High Court · (1894) 4 MLJ 87
High Courts07 Dec 1893
Kora Nayar Vs Ramappa
Madras High Court · (1894) ILR (Mad) 267
Transfer of Property Act, 1882 — Section 83
High Courts06 Dec 1893
Marimuthu Pillai Vs Krishnasami Chetti and Others
Madras High Court · (1894) ILR (Mad) 197 : (1894) 4 MLJ 60
High Courts29 Nov 1893
Juji Kamti and Others Vs Annai Bhatta
Madras High Court · (1894) ILR (Mad) 382
High Courts24 Nov 1893
Sivakami Ammal Vs Gopala Savundram Aiyan and Another
Madras High Court · (1894) ILR (Mad) 131 : (1894) 4 MLJ 50
High Courts16 Nov 1893
Raja Goundan Vs Raja Goundan and Others
Madras High Court · (1894) ILR (Mad) 134
Evidence Act, 1872 — Section 17, 18
High Courts16 Nov 1893
Chathakelan alias Thundu alias Edathara Valia Nair Vs Govinda Karumiar
Madras High Court · (1894) ILR (Mad) 186 : (1894) 4 MLJ 59
High Courts14 Nov 1893
Rajabadar Naidu and Others Vs A Chandrappa Naidu
Madras High Court · (1894) 4 MLJ 13
High Courts01 Nov 1893
Queen-Empress Vs Thommayya Chetti
Madras High Court · (1894) ILR (Mad) 397
Ports Act, 1875 — Section 6
High Courts01 Nov 1893
Queen-Empress Vs Marian Chetti and Another
Madras High Court · (1894) ILR (Mad) 118
Ports Act, 1875 — Section 6, 8
High Courts31 Oct 1893
Ramayya and Another Vs Venkataratnam
Madras High Court · (1894) ILR (Mad) 122
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts31 Oct 1893
Maddi Ramayya and Another Vs Chidella Venkataratnam
Madras High Court · (1894) ILR (Mad) 122 : (1894) 4 MLJ 52
High Courts30 Oct 1893
Tirtha Sami Vs Seshagiri Pai and Others
Madras High Court · (1894) ILR (Mad) 299
Limitation Act, 1963 — Section 14
High Courts27 Oct 1893
Kurungot Parkum Cheruvally Kanaran Nair and Another Vs Kunyil Parkum Cheruvat Raman Nambiar
Madras High Court · (1894) 4 MLJ 46
High Courts25 Oct 1893
Narana Maiya Vs Vasteva Karanta and Another
Madras High Court · (1894) ILR (Mad) 208 : (1894) 4 MLJ 62
High Courts25 Oct 1893
Queen-Empress Vs Fakira
Madras High Court · (1894) ILR (Mad) 103
Penal Code, 1860 (IPC) — Section 224