High Courts06 Mar 1894
Srirangachariar and Others Vs Ramasami Aiyangar and Others
Madras High Court · (1894) 4 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 82
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,189 of 5,224
High Courts06 Mar 1894
Sir Rajah Venkata Swetachalapati Ranga Row Bahadur Garu, Rajah of Bobbili Vs Sir Inuganti Bhavayammi Garu, a ward of the Court of Wards represented by their Agent the Collector of Vizagapatam
Madras High Court · (1894) 4 MLJ 192
High Courts06 Mar 1894
Perumal Udayar and Another Vs Krishnama Chettyar and Another
Madras High Court · (1894) ILR (Mad) 251
High Courts06 Mar 1894
Rajah of Venkatagiri Vs Narayana Reddi
Madras High Court · (1894) ILR (Mad) 456
Registration Act, 1877 — Section 49
High Courts02 Mar 1894
Ramasami Kamaya Naik Vs Sundaralingasami Kamaya Naik
Madras High Court · (1894) ILR (Mad) 422
Evidence Act, 1872 — Section 32(4)
High Courts01 Mar 1894
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1894) ILR (Mad) 280 : (1894) 4 MLJ 104
High Courts28 Feb 1894
Vunde Rajaha Raja the Honourable Sir Rajah Velugoti Sri Rajagopalakrishna Yachendrulu Varu Bahadur, K.C.I.E., Rajah of Venkatagiri Vs Duvvur Narayana Reddi
Madras High Court · (1894) 4 MLJ 198
Registration Act, 1877 — Section 49
High Courts27 Feb 1894
Seetharama Raju Vs Bayanna Pantulu
Madras High Court · (1894) ILR (Mad) 275
Registration Act, 1877 — Section 17Transfer of Property Act, 1882 — Section 107
High Courts21 Feb 1894
Tadakamalla Narasimha Row and Another Vs Sambarow Rama Row and Another
Madras High Court · (1895) 5 MLJ 79
High Courts19 Feb 1894
Padammmah and Others Vs Themana Ammah and Others
Madras High Court · (1894) ILR (Mad) 232
Specific Relief Act, 1877 — Section 42
High Courts13 Feb 1894
Champaden Vittil Lakshmi Amma Vs Kunnummal Pukkott Thottathil Janamajayan Nambiar and Others
Madras High Court · (1894) 4 MLJ 183
Court Fees Act, 1870 — Section 12
High Courts13 Feb 1894
Subramania Pandia Chokka Talavar Vs Siva subramania Pillai and Others
Madras High Court · (1894) ILR (Mad) 316 : (1894) 4 MLJ 152
Limitation Act, 1963 — Article 12 Schedule II
High Courts07 Feb 1894
Ganapati Bhatta Vs Raghaweshvara Bharati Swami and Another
Madras High Court · (1894) ILR (Mad) 222 : (1894) 4 MLJ 101
Specific Relief Act, 1877 — Section 42
High Courts07 Feb 1894
Abboy Chetti Vs Ramachandra Rau and Others
Madras High Court · (1894) ILR (Mad) 461
High Courts07 Feb 1894
Ganapati Bhatta Vs Bharati Swami and Another
Madras High Court · (1894) ILR (Mad) 222
Specific Relief Act, 1877 — Section 42
High Courts06 Feb 1894
Palamalai Padayachi and Another Vs Shanmuga Ausari
Madras High Court · (1894) ILR (Mad) 302