High Courts30 Jul 1894
Krishnabhupati Devu Vs Vikrama Devu
Madras High Court · (1895) ILR (Mad) 13
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,187 of 5,224
High Courts18 Jul 1894
Madras Deposit and Benefit Society Limited Vs Oonnamalai Ammal and Another
Madras High Court · (1895) ILR (Mad) 29
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1894
Chinnasami Mudali and Others Vs Advocate-General of Madras and Others
Madras High Court · (1894) ILR (Mad) 406
High Courts16 Jul 1894
Namasivayam Pillai Vs Nellayappa Pillai and Others
Madras High Court · (1895) ILR (Mad) 43
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
High Courts10 Jul 1894
Queen Empress Vs Abbi Reddi and Another
Madras High Court · (1894) ILR (Mad) 402 : (1894) 4 MLJ 196
Criminal Procedure Code, 1898 (CrPC) — Section 531, 532
High Courts15 May 1894
Innasi Pillai Vs Sivagnana Desikar alias Gnana Sambanda Panda Sannadhi and Others
Madras High Court · (1895) 5 MLJ 95
Specific Relief Act, 1877 — Section 9
High Courts04 May 1894
Rahamtullah Sahib Vs Rama Rau and Another
Madras High Court · (1894) ILR (Mad) 373
Succession Act, 1925 — Section 250
High Courts04 May 1894
R.G. Orr and Others Vs Raman Chetty and Others
Madras High Court · (1894) 4 MLJ 248
High Courts02 May 1894
Sundrammal and Another Vs Rangasami Mudaliar and Others
Madras High Court · (1895) ILR (Mad) 193
High Courts02 May 1894
Soundarammal and Another and Velayudam Pillai and Others Vs Rengasami Mudaliar and Others
Madras High Court · (1894) 4 MLJ 275
High Courts02 May 1894
Hanumayya and Another Vs Venkatasubbayya and Others
Madras High Court · (1895) ILR (Mad) 23
High Courts01 May 1894
Krishasami Ayyar Vs Janakiammal and Others
Madras High Court · (1895) ILR (Mad) 153
Transfer of Property Act, 1882 — Section 57
High Courts01 May 1894
Krishnabhupati Devu Vs Ramamurti Pantulu and Another
Madras High Court · (1895) ILR (Mad) 405
High Courts01 May 1894
Sathianama Barathi Vs Saravanabagiammal and Others
Madras High Court · (1894) 4 MLJ 223
Limitation Act, 1963 — Section 10
High Courts01 May 1894
Sathianama Bharati Vs Saravanabagi Ammal and Others
Madras High Court · (1895) ILR (Mad) 266
High Courts30 Apr 1894
Krishnaswamy Aiyangar and Others and Rangasami Aiyangar and Others Vs Rajagopala Aiyangar and Others
Madras High Court · (1895) ILR (Mad) 73 : (1894) 4 MLJ 212
Evidence Act, 1872 — Section 35
High Courts30 Apr 1894
Soodamani Pattar and Others Vs Somasundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 201
Contract Act, 1872 — Section 73, 74
High Courts27 Apr 1894
Kammaran Nambiar Vs Chindan Nambiar and Others
Madras High Court · (1895) ILR (Mad) 32