High Courts17 Sept 1894
V.S.S.K. Narayana Aiyar Vs Simha Astanasi and Others
Madras High Court · (1894) 4 MLJ 254
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,186 of 5,224
High Courts14 Sept 1894
Andi Achen Vs Kombi Achen
Madras High Court · (1895) ILR (Mad) 187
Pensions Act, 1871 — Section 4
High Courts11 Sept 1894
Eshoor Doss Vs Venkatasubba Rau
Madras High Court · (1894) ILR (Mad) 480
Contract Act, 1872 — Section 30Evidence Act, 1872 — Section 92
High Courts11 Sept 1894
Venkatachella Chetti Vs Venkata Subba Rau
Madras High Court · (1894) ILR (Mad) 496
Contract Act, 1872 — Section 30
High Courts07 Sept 1894
Agra Bank Limited Vs Leishman
Madras High Court · (1895) ILR (Mad) 41
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts04 Sept 1894
Sri Raja Papamma Row Bahadur Zemindar Garu of Nidadavolu Vs Cherukuvada Sitaramayya Garu
Madras High Court · (1895) 5 MLJ 233
Contract Act, 1872 — Section 16
High Courts28 Aug 1894
Queen Empress Vs Para Palayathan
Madras High Court · (1894) 4 MLJ 242
Criminal Procedure Code, 1898 (CrPC) — Section 514, 515
High Courts28 Aug 1894
Rama Reddy Vs Abbaji Reddy and Others
Madras High Court · (1894) 4 MLJ 265
Transfer of Property Act, 1882 — Section 88
High Courts28 Aug 1894
Rama Reddi Vs Appaji Reddi and Others
Madras High Court · (1895) ILR (Mad) 248 : (1894) ILR (Mad) 248
High Courts28 Aug 1894
Sriramulu and Others Vs Sobhanadri Appa Rau
Madras High Court · (1896) ILR (Mad) 21
High Courts13 Aug 1894
Ramasami Ayyar Vs Municipal Council of Salem
Madras High Court · (1895) ILR (Mad) 183
High Courts06 Aug 1894
Kristamma Naidu and Others Vs Chapa Naidu and Others
Madras High Court · (1894) ILR (Mad) 410
High Courts03 Aug 1894
Latchanna Vs Saravayya and Others
Madras High Court · (1895) ILR (Mad) 164
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1894
Nanda Varapu Peda Latchanna Vs Soory China Sarvayya and Others
Madras High Court · (1894) 4 MLJ 282
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1894
Marian Pillai and Others Vs Bishop of Mylapore and Another
Madras High Court · (1894) ILR (Mad) 447
High Courts02 Aug 1894
Queen-Empress Vs Jagannayakulu and Others
Madras High Court · (1895) ILR (Mad) 46
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(10)