High Courts15 Nov 1894
Srinivasachariar Vs Rangammal and Others
Madras High Court · (1895) ILR (Mad) 94
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Madras High Court judgments
1,04,465 judgments · page 5,184 of 5,224
High Courts14 Nov 1894
Hassan Alli Khan Bahadur and Another Vs Kopparti Ekambaram
Madras High Court · (1895) 5 MLJ 29
Registration Act, 1908 — Section 77
High Courts13 Nov 1894
Tirumalayappa Pillai and Others Vs Swami Naikar
Madras High Court · (1895) ILR (Mad) 469
High Courts13 Nov 1894
Subba Sastri and Others Vs Balachandra Sastri and Another
Madras High Court · (1895) ILR (Mad) 421
High Courts12 Nov 1894
Gopal Reddi Vs Chenna Reddi and Another
Madras High Court · (1895) ILR (Mad) 158
High Courts12 Nov 1894
Tirthasami Vs Annappayya
Madras High Court · (1895) ILR (Mad) 131
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts08 Nov 1894
Venganna Aiyar and Others Vs Ramasami Aiyar
Madras High Court · (1894) 4 MLJ 263
High Courts08 Nov 1894
Gade Venkatramadoss Pantulu Vs The Honorable Maharaja Mirza Sri Pasupati Ananda Gajapathiraju Manya Sultan Bahadur Garu, G.C.I.E. Zemindar of Vizianagarm
Madras High Court · (1895) 5 MLJ 142
High Courts05 Nov 1894
Shangunni Menon Vs Veerappan Pillai and Others
Madras High Court · (1895) ILR (Mad) 407 : (1895) 5 MLJ 84
High Courts02 Nov 1894
Kailasa Padiachi Vs Ponnukannu Achi and Another
Madras High Court · (1895) ILR (Mad) 456
Limitation Act, 1963 — Section 20
High Courts26 Oct 1894
Bedhathakota Parvatibayamma Vs Bedathakota Ramakrishna Row, by his natural father and next friend Sukuru Achuta Row
Madras High Court · (1895) 5 MLJ 44
High Courts25 Oct 1894
Alagappa Mudaliar Vs Sivarama Sundara Mudaliar and Others
Madras High Court · (1894) 4 MLJ 288
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts22 Oct 1894
Srinivasa Iyengar Vs Seetharama Iyer and Others
Madras High Court · (1895) 5 MLJ 151
High Courts18 Oct 1894
Veeramma Vs Abbiah and Another
Madras High Court · (1895) ILR (Mad) 99
Limitation Act, 1963 — Section 7Registration Act, 1877 — Section 77