High Courts13 Dec 1894
Daivachilaya Pillai and Others Vs Ponnathal and Others
Madras High Court · (1895) ILR (Mad) 459
Court Fees Act, 1870 — Section 17
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,183 of 5,224
High Courts12 Dec 1894
Peri Pedda Venkata Narasimhalu Vs Peri Peramma
Madras High Court · (1895) 5 MLJ 32
High Courts12 Dec 1894
Muthusami Mudaliar Vs Nallakulantha Mudaliar
Madras High Court · (1895) ILR (Mad) 418
Suits Valuation Act, 1887 — Section 11
High Courts10 Dec 1894
Munisami Reddi Vs Arunachala Reddi and Others
Madras High Court · (1895) ILR (Mad) 265
High Courts07 Dec 1894
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1895) ILR (Mad) 235
Stamp Act, 1899 — Section 51
High Courts05 Dec 1894
Krishnaswami by his mother Savithri Ammal and Another Vs Sundrappa Aiyar
Madras High Court · (1895) 5 MLJ 164
Contract Act, 1872 — Section 11
High Courts05 Dec 1894
Sundrammal Vs Kullappa Chetti alias Thambianna Chetty
Madras High Court · (1895) 5 MLJ 36
High Courts05 Dec 1894
Nagamoney Mudaliar Vs Janakiram Mudaliar
Madras High Court · (1895) ILR (Mad) 142
High Courts05 Dec 1894
Krishnasami and Another Vs Sundarappayyar
Madras High Court · (1895) ILR (Mad) 415
Specific Relief Act, 1877 — Section 28
High Courts04 Dec 1894
Seetaramayya Vs Venkatarazu and Others
Madras High Court · (1895) ILR (Mad) 420
High Courts23 Nov 1894
Palamalai Padiachi and Another Vs Shanmuga Asari
Madras High Court · (1894) 4 MLJ 99
High Courts23 Nov 1894
Mahomed Kabeloola Sahib Vs Mahomed Naseerudeen Sahib
Madras High Court · (1895) 5 MLJ 40
High Courts22 Nov 1894
Achanath Ittichiri Ammah, Manager and Others Vs Chingarath alias Thekkadath Kalliani Netiar Ammah and Others
Madras High Court · (1895) 5 MLJ 81
High Courts21 Nov 1894
R.G. Orr and Others Vs Ambalum Kumaraswamy Pillai
Madras High Court · (1895) 5 MLJ 27
Transfer of Property Act, 1882 — Section 3, 4
High Courts19 Nov 1894
Muthusami Ayyar Vs Natesa Ayyar and Others
Madras High Court · (1895) ILR (Mad) 464