High Courts18 Jan 1895
Annamalay Mudaly and Another Vs A. Moonesamy Mudaly and Others
Madras High Court · (1895) 5 MLJ 86
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,182 of 5,224
High Courts16 Jan 1895
Rajah Rangaya Appa Row Bahadur Zemindar Garu of Nuzuved Vs Bhumavarapu Venkata Reddi and Others
Madras High Court · (1895) 5 MLJ 202
High Courts11 Jan 1895
Krishna Reddy and Another Vs Rendankattalai Varadarajulu Reddy and Others
Madras High Court · (1895) 5 MLJ 154
High Courts09 Jan 1895
Subba Ayyar and Others Vs Ganasa Ayya and Others
Madras High Court · (1895) ILR (Mad) 179
High Courts21 Dec 1894
Balambal Ammal Vs Arunachala Chetti
Madras High Court · (1895) ILR (Mad) 255
Registration Act, 1908 — Section 77
High Courts20 Dec 1894
Brahmanna Vs Ramakrishnama and Others
Madras High Court · (1895) ILR (Mad) 250
High Courts20 Dec 1894
Venkata Narasimha Naidu Vs Ramasami and Others
Madras High Court · (1895) ILR (Mad) 216
High Courts20 Dec 1894
Muniappa Naik and Others Vs Subramania Aiyar
Madras High Court · (1895) 5 MLJ 60
High Courts20 Dec 1894
Maridu Bramhanna Vs Sonti Ramaswamy having died pendente lite his minor sons, Sonti Ramakrishna and Others
Madras High Court · (1895) 5 MLJ 89
High Courts20 Dec 1894
Muniappa Naik and Others Vs Subramania Ayyan
Madras High Court · (1895) ILR (Mad) 437
High Courts19 Dec 1894
Venkatasami Naik, by his guardian Timmaya Naik Vs Chinna Narayana Naik
Madras High Court · (1895) 5 MLJ 28
High Courts17 Dec 1894
In Re: Reference under a Stamp Act, Section 46
Madras High Court · (1895) ILR (Mad) 233
Stamp Act, 1899 — Section 3(11)
High Courts14 Dec 1894
Sivasubramania Naicker and Others Vs Krishnammal and Others
Madras High Court · (1895) ILR (Mad) 287 : (1895) 5 MLJ 168
High Courts13 Dec 1894
Periaroyalu Reddi Vs Royalu Reddi and Others
Madras High Court · (1895) ILR (Mad) 434