High Courts10 Apr 1895
Annapurni Nachiar Vs Collector of Tinnevelly and Another
Madras High Court · (1895) ILR (Mad) 277
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,180 of 5,224
High Courts10 Apr 1895
Annapurni Nachiar Vs Meenakshi Sundara Nachiar and Another
Madras High Court · (1895) 5 MLJ 121
High Courts09 Apr 1895
Rama Reddi Vs Papi Reddi and Another
Madras High Court · (1896) ILR (Mad) 199
Succession Certificate Act, 1889 — Section 19
High Courts08 Apr 1895
Muthukarppa Chetty and Another and Chidambara Thevan and Another Vs Sakkara Thevan and Others
Madras High Court · (1895) 5 MLJ 232
High Courts04 Apr 1895
Kasim Saiba and Others Vs Sudhindra Thirtha Swami
Madras High Court · (1895) ILR (Mad) 359
High Courts03 Apr 1895
Chidamabara Mudali and Another Vs Ramaswami Udayan
Madras High Court · (1895) 5 MLJ 91
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Apr 1895
Pathaperumal Chetti Vs Murugandi Servaigaran and Others
Madras High Court · (1895) ILR (Mad) 466
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts02 Apr 1895
Pethaperumal Chetty Vs Murugandy Servaigaran and Others
Madras High Court · (1895) 5 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 103, 158
High Courts28 Mar 1895
Ambalavana Pandaram Vs Vaguran and Others
Madras High Court · (1896) ILR (Mad) 52
Limitation Act, 1963 — Article 116
High Courts27 Mar 1895
Ramachandra Rau and Others Vs Kandasami Chetti and Others
Madras High Court · (1895) ILR (Mad) 498
High Courts27 Mar 1895
Paloor Rajam Chetti Vs C. Seshiah and Others
Madras High Court · (1895) 5 MLJ 114
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts26 Mar 1895
Vijayendra Tirthaswami Vs Sudhindra Tirthaswami and Others
Madras High Court · (1895) 5 MLJ 193
High Courts26 Mar 1895
Vijendra Tirtha Swami Vs Sudhindra Tirtha Swami and Others
Madras High Court · (1896) ILR (Mad) 197
High Courts25 Mar 1895
Eshoor Doss Vs Venkatasubba Rau
Madras High Court · (1895) ILR (Mad) 306
Contract Act, 1872 — Section 30
High Courts20 Mar 1895
Narayanasami Gramani Vs Periathambi Gramani
Madras High Court · (1895) ILR (Mad) 460
High Courts18 Mar 1895
Ramanuja Ayyangar and Others Vs Narayana Ayyangar and Others
Madras High Court · (1895) ILR (Mad) 378 : (1895) ILR (Mad) 374
High Courts14 Mar 1895
Muthu K.A.M. Rarnanadhan Chettiar Vs Alkonda Pillai by his next friend and mother Minatchy Sundarathammal
Madras High Court · (1895) 5 MLJ 197
High Courts14 Mar 1895
Ramanadhan Chetti Vs Alkonda Pillai
Madras High Court · (1896) ILR (Mad) 500 : (1895) ILR (Mad) 500