High Courts17 Sept 1895
Sree Balusu Ramalakshmamma Garu Bahadur, Proprietrix of the Kapileswarapuram Estate Vs The Collector of Godavari District on behalf of the Secretary of State for India in Council
Madras High Court · (1895) 5 MLJ 244
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,178 of 5,224
High Courts17 Sept 1895
Rajeswara Rau and Others Vs Hari Babandhu and Others
Madras High Court · (1896) ILR (Mad) 162
High Courts17 Sept 1895
Ramachandra Raju Vs Subramania Pillai and Others
Madras High Court · (1895) 5 MLJ 226
Criminal Procedure Code, 1898 (CrPC) — Section 478
High Courts28 Aug 1895
Narayana Kothan Vs Kalianasundaram Pillai
Madras High Court · (1896) ILR (Mad) 219
High Courts21 Aug 1895
Daivanayagam Pillai Vs Rangasami Ayyar
Madras High Court · (1896) ILR (Mad) 29
High Courts21 Aug 1895
Imbichi Kandan and Others Vs Imbichi Pennu and Others
Madras High Court · (1896) ILR (Mad) 1
High Courts14 Aug 1895
In Re: Nagappa Chetti, an alleged Lunatic
Madras High Court · (1895) ILR (Mad) 472
High Courts13 Aug 1895
Municipal Council Vs Rangayya
Madras High Court · (1896) ILR (Mad) 10
Madras District Municipalities Act, 1884 — Section 262
High Courts13 Aug 1895
Vizianagaram Maharajah Vs Sitaramarazu and Others
Madras High Court · (1896) ILR (Mad) 100
High Courts09 Aug 1895
Adipurnam Pillai Vs D'Sena and Others
Madras High Court · (1896) ILR (Mad) 85
Companies Act, 1956 — Section 182
High Courts09 Aug 1895
Queen-Empress Vs Rappel
Madras High Court · (1895) ILR (Mad) 490
Penal Code, 1860 (IPC) — Section 40, 64
High Courts06 Aug 1895
Amir Baksha Sahib Vs Venkatachala Mudali
Madras High Court · (1895) ILR (Mad) 439
High Courts06 Aug 1895
Amir Badsha Sahib Vs B. Venkatachela Mudali
Madras High Court · (1895) 5 MLJ 206
High Courts31 Jul 1895
Eacharan Patter and Another Vs Appu Patter and Others
Madras High Court · (1896) ILR (Mad) 16