High Courts21 Oct 1895
Narayanan Chetti and Others Vs Arunachellam Chetti
Madras High Court · (1896) ILR (Mad) 140
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,177 of 5,224
High Courts15 Oct 1895
Sankaran Vs Parvathi and Others
Madras High Court · (1896) ILR (Mad) 145
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts14 Oct 1895
Suryanarayana Vs Narendra Thatraz
Madras High Court · (1896) ILR (Mad) 255
Contract Act, 1872 — Section 25
High Courts11 Oct 1895
In Re: Tirunarasimha Chariar
Madras High Court · (1895) 5 MLJ 249
Criminal Procedure Code, 1898 (CrPC) — Section 144, 453
High Courts11 Oct 1895
Paya Matathil Appu alias Kesava Nambi Vs Kavumel Amina and Others
Madras High Court · (1895) 5 MLJ 279
Transfer of Property Act, 1882 — Section 91
High Courts11 Oct 1895
Queen-Empress Vs Tirunarasimha Chari
Madras High Court · (1896) ILR (Mad) 18
Criminal Procedure Code, 1898 (CrPC) — Section 144, 476
High Courts11 Oct 1895
Paya Matathil Appu Vs Kovamel Amina
Madras High Court · (1896) ILR (Mad) 151
Transfer of Property Act, 1882 — Section 91
High Courts11 Oct 1895
Thayammal Vs Annamalai Mudali and Another
Madras High Court · (1896) ILR (Mad) 35
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts09 Oct 1895
Srinivasa Ayyangar Vs Seetharamayyar and Others
Madras High Court · (1896) ILR (Mad) 72
High Courts08 Oct 1895
Wilson Vs The Madras Municipality
Madras High Court · (1896) ILR (Mad) 83
Madras City Municipal Corporation Act, 1919 — Section 153
High Courts03 Oct 1895
Rangayya Chetti Vs Thanikachalla Mudali and Others
Madras High Court · (1896) ILR (Mad) 74
Insolvency Act, 1848 — Section 7
High Courts02 Oct 1895
Queen-Empress Vs Venkataratnam Pantulu
Madras High Court · (1896) ILR (Mad) 14
High Courts30 Sept 1895
Maliaperumal Iyengar and Another Vs Nachiappa Chetty
Madras High Court · (1895) 5 MLJ 294
Transfer of Property Act, 1882 — Section 90
High Courts26 Sept 1895
Dikshathar Seshagiri Iyer Vs Marakathammal
Madras High Court · (1895) 5 MLJ 252
High Courts25 Sept 1895
The British India Steam Navigation Company Vs Ibrahim Sulaiman and Others
Madras High Court · (1896) ILR (Mad) 169
High Courts23 Sept 1895
Saminadha Pillai and Others Vs Thangathanni
Madras High Court · (1896) ILR (Mad) 70
High Courts23 Sept 1895
Koopmia Sahib Vs Chidambaram Chetti and Others
Madras High Court · (1896) ILR (Mad) 105
Transfer of Property Act, 1882 — Section 74
High Courts17 Sept 1895
Barrow Vs Javerchund Sett
Madras High Court · (1896) ILR (Mad) 67
Limitation Act, 1963 — Section 14